High Courts05 Mar 2012
Santan Prasad Singh Vs The State of Bihar and Others Respondents
Patna High Court · (2012) 3 PLJR 572
COURT ARCHIVE
Patna High Court judgments
53,213 judgments · page 851 of 2,661
High Courts05 Mar 2012Dismissed
Ziqitza Health Care Ltd. Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 402
High Courts05 Mar 2012
Deonarain Ram Vs The State of Bihar, Block Development Officer, Mehsi, P.S.-Mehsi, Dist.-East Champaran and Certificate Officer, Sikrahna at Motihari
Patna High Court · (2012) 03 PAT CK 0056
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 43, 44A, 44B, 60
High Courts05 Mar 2012Dismissed
National Insurance Company Ltd Vs Bhagirath Singh and Sri Biswanath Prasad
Patna High Court · (2012) 2 TAC 353
Workmens Compensation Act, 1923 — Section 10Workmens Compensation Rules, 1924 — Rule 20
High Courts05 Mar 2012
Nawal Kishore Yadav Vs Kuldip Rai and Others
Patna High Court · (2012) 03 PAT CK 0052
High Courts05 Mar 2012Dismissed
Dip Narayan Das and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 699
High Courts02 Mar 2012
Seema Rani Choudhary Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 375
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
High Courts02 Mar 2012Dismissed
Rajeev Kumar Thakur Vs The Union of India and Others
Patna High Court · (2012) 2 PLJR 247
High Courts02 Mar 2012Allowed
Suraj Bhagat Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0096
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 34, 447
High Courts02 Mar 2012Allowed
Mostt. Champa Devi and Others Vs The State of Bihar and Others
Patna High Court · (2012) 03 PAT CK 0095
High Courts02 Mar 2012Allowed
Bishundeo Gope alias Bishundeo Yadav Vs The State of Bihar and Anil Kumar
Patna High Court · (2012) 03 PAT CK 0082
High Courts02 Mar 2012Dismissed
Sri Yogendra Prasad, Mahesh Prasad @ Mahendra Prasad, Sri Suman Prasad and Usha Devi Vs Samrendra Nath Gupta, Smt. Juli Devi, Smt. Maya Devi and Veena Devi
Patna High Court · (2012) 03 PAT CK 0081
High Courts02 Mar 2012
Kedar Nath Rai Vs The State of Bihar and Others
Patna High Court · (2012) 03 PAT CK 0075
Bihar Land Encroachment Act, 1950 — Section 11, 6, 7, 8
High Courts02 Mar 2012Dismissed
Mohan Lal Daga Vs Life Insurance Corporation of India, Raj Kumar Daga and Smt. Kamla Daga
Patna High Court · (2012) 03 PAT CK 0073
High Courts02 Mar 2012Allowed
Poonam Devi and Others Vs Pawan Kumar Patwari, Md. Mustakim Ansari, The Oriental Insurance Co. Ltd. Dumka District Dumka Insurer of The Bus No. BR-36-9981 and The Oriental Insurance Co. Ltd. Bhagalpur
Patna High Court · (2012) 03 PAT CK 0071
High Courts02 Mar 2012Dismissed
Yugeshwar Singh Vs The B.R.A. Bihar University
Patna High Court · (2012) 2 PLJR 417
Bihar Pension Rules, 1950 — Rule 5, 57Bihar Service Code, 1952 — Rule 73Bihar State Universities Act, 1976 — Section 67
High Courts02 Mar 2012Allowed
Birendra Kumar Sharma Vs The State of Bihar and Another Opp.
Patna High Court · (2012) 3 PLJR 178
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts02 Mar 2012Allowed
Ram Kishen Baheti and Others Vs The Union of India and Others
Patna High Court · (2012) 3 PLJR 433
Customs Act, 1962 — Section 111(d), 115, 123, 124
High Courts02 Mar 2012
Ashok Kumar @ Ashok Prasad Vs Bihar State Road Transport Corporation and Others
Patna High Court · (2013) 1 PLJR 22
High Courts02 Mar 2012Dismissed
Madan Mahto @ Madan Singh Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0028
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34Probation of Offenders Act, 1958 — Section 4(1)