High Courts14 Mar 2012Dismissed
Kamru Jama and Others Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 806
Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1)Penal Code, 1860 (IPC) — Section 147, 323, 337, 341, 504
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 849 of 2,661
High Courts14 Mar 2012Dismissed
Dr. Rajeev Kumar and Others Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 417
Constitution of India, 1950 — Article 14, 16
High Courts14 Mar 2012Allowed
Ashirvad Enterprises Pvt. Ltd. Vs Customs, Excise And Service Tax Appellate Tribunal, Eastern Zonal Bench, Kolkata, Commissioner of Central Excise, Central Revenue Building, Patna, Commissioner of Central Excise (Appeals), Central Revenue Building, Patna and Additional Commissioner of Central Excise, Central Revenue Building, Patna
Patna High Court · (2012) 03 PAT CK 0101
High Courts14 Mar 2012
Rajesh Kumar Singh, Mukesh Kumar Singh and Krishna Devi @ Krishna Singh Vs The State of Bihar and Sangita Singh
Patna High Court · (2012) 03 PAT CK 0046
High Courts14 Mar 2012Allowed
M.A. Siddiqui Vs The Union of India and Another
Patna High Court · (2012) 134 FLR 1078 : (2012) LLR 1192 : (2012) 2 PLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts14 Mar 2012Dismissed
Ballam Bharti Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 324, 34, 376(2), 395, 450Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts13 Mar 2012Allowed
Bishwakarma Singh Kushwaha @ Bishwakarma Singh Vs The State of Bihar and Another
Patna High Court · (2013) 2 PLJR 564
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)(b)
High Courts13 Mar 2012Allowed
Jitendra Paswan Vs The Commissioner, Darbhanga Division, Dabhanga and Others
Patna High Court · (2012) 2 PLJR 643
High Courts13 Mar 2012
Arti Kumari and Another Vs The District Teachers Appointment Appellate Tribunal, Saran at Chapra and Others
Patna High Court · (2012) 2 PLJR 512
High Courts13 Mar 2012
Mostt. Dhanwarti Devi, Veena Devi and Om Nath Mahto Vs The Union of India and Others
Patna High Court · (2012) 03 PAT CK 0100
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts13 Mar 2012
Lal Babu Kewat and Smt. Lakho Devi Vs The Union of India
Patna High Court · (2012) 03 PAT CK 0098
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 125
High Courts13 Mar 2012
Ambika Rajak Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0097
Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts13 Mar 2012Dismissed
M/s Santosh Printing Press Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 274
Constitution of India, 1950 — Article 14, 226Disaster Management Act, 2005 — Section 50
High Courts13 Mar 2012Dismissed
Ram Lakhan Singh and Ors Vs Radhika Devi and Ors
Patna High Court · (2012) 03 PAT CK 0074
High Courts13 Mar 2012Dismissed
Lokesh Kumar Srivastava and Others Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 323, 452
High Courts13 Mar 2012Dismissed
M/s G.L.R. Traders Vs The State of Bihar and Others
Patna High Court · AIR 2012 Patna 183 : (2012) 3 PLJR 497
High Courts12 Mar 2012Dismissed
Arun Vishwakarma @ Arun Kumar Vs Smt. Binita Kumari and Others
Patna High Court · (2013) 3 PLJR 582
High Courts12 Mar 2012
M/s Spicy Beverage Pvt. Ltd. and Another Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 504
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Mar 2012
The New India Assurance Company Ltd. Vs Md. Khalil Nai and Others
Patna High Court · (2012) 3 PLJR 611
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 2012Allowed
Krishna Behari Prasad Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 258
Bihar Pension Rules, 1950 — Rule 43