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Patna High Court judgments

53,207 judgments · page 847 of 2,661

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High Courts23 Mar 2012Allowed

Gorakh Thakur Vs The State of Bihar

Patna High Court · (2012) 2 PLJR 446

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22
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High Courts23 Mar 2012Dismissed

Shivendra Kumar Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 79

Bihar Municipal Act, 2007 — Section 3(1)(2), 3(2)(1)Bihar State Housing Board Act, 1982 — Section 28, 78
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High Courts21 Mar 2012

Om Prakash Sharma and Another Vs The State of Bihar

Patna High Court · (2013) 2 PLJR 519

Arms Act, 1959 — Section 25, 25(1)(a), 26(2)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
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High Courts21 Mar 2012

Abhishek Kumar and Others Vs The State of Bihar and Others Rajan Sharma Vs State of Bihar and Others

Patna High Court · (2012) 3 PLJR 174

Land Acquisition Act, 1894 — Section 28A
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High Courts21 Mar 2012Allowed

Bharat Sanchar Nigam Limited and Others Vs Sudama Singh

Patna High Court · (2012) 2 PLJR 775

Arbitration and Conciliation Act, 1996 — Section 11(1)Constitution of India, 1950 — Article 311(2)
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High Courts21 Mar 2012Dismissed

Pintu Das Vs The State of Bihar and Others

Patna High Court · (2012) 2 PLJR 317

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High Courts21 Mar 2012

Manzar Hussain Vs The State of Bihar and Others

Patna High Court · (2012) 3 PLJR 509

Waqf Act, 1954 — Section 36B(2), 36B(4)
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High Courts21 Mar 2012

Md. Sahabuddin @ Sahabuddin and Others Vs The State of Bihar and Another

Patna High Court · (2012) 3 PLJR 763

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 420, 423
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High Courts20 Mar 2012

State Bank of India and Another Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 159

Protection of Human Rights Act, 1993 — Section 2(d), 21
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High Courts20 Mar 2012

Dadan Ojha @ Dadanjee Ojha and Others Vs Shiv Mandir Ojha and Others

Patna High Court · (2012) 2 PLJR 804

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4, 151, 152
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High Courts20 Mar 2012Allowed

Shashibala Rai @ Shashiraj and Another Vs The State of Bihar

Patna High Court · (2012) 2 PLJR 821

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
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High Courts20 Mar 2012

Shashank Shaekhar Prasad Vs Patna Municipal Corporation and Others

Patna High Court · (2012) 3 PLJR 807

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High Courts20 Mar 2012Allowed

Smt. Lakshmi Devi Singhania and Gopi Kumar Singhania Vs The State of Bihar and M/s. Indian Handloom

Patna High Court · (2012) 03 PAT CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406
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High Courts20 Mar 2012Allowed

Guddu Choubey Vs State of Bihar State of Bihar Vs Guddu Chaubey

Patna High Court · (2012) 03 PAT CK 0103

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High Courts20 Mar 2012Dismissed

Vinay Kumar Thakur Vs The Union of India

Patna High Court · (2012) 03 PAT CK 0068

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts20 Mar 2012Allowed

Md. Umar and Others Vs The State of Bihar

Patna High Court · (2012) 03 PAT CK 0064

Penal Code, 1860 (IPC) — Section 149, 307, 323, 324, 325
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High Courts20 Mar 2012Dismissed

Airport Authority of India Vs Ramakant Singh

Patna High Court · (2012) 03 PAT CK 0059

Arbitration and Conciliation Act, 1996 — Section 28(2), 31(3), 34Contract Act, 1872 — Section 73
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High Courts20 Mar 2012

Manju Kumari Sinha Vs The State of Bihar and Others

Patna High Court · (2013) 1 PLJR 165

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High Courts19 Mar 2012Dismissed

Biresh Prasad Vs The State of Bihar and Others

Patna High Court · (2013) 3 PLJR 274

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High Courts19 Mar 2012Allowed

Dr. Chandradeo Prasad Sinha Vs The Magadh University and Others

Patna High Court · (2013) 2 PLJR 913

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