High Courts29 Mar 2012Allowed
Madhu Sudan Prasad Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 55
Constitution of India, 1950 — Article 136, 226
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 845 of 2,661
High Courts29 Mar 2012Allowed
Sanjeev Kumar Sinha @ Sanjeev Kumar @ Guddu Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0111
Penal Code, 1860 (IPC) — Section 394
High Courts29 Mar 2012Dismissed
Alakh Kumar Sinha and Another Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 654
High Courts29 Mar 2012Dismissed
Sarjugia Devi Vs Rajendra Rai
Patna High Court · (2012) 4 PLJR 75
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Transfer of Property Act, 1882 — Section 54
High Courts29 Mar 2012Dismissed
Smt. Shanti Singh and Smt. Krishna Singh @ Karuna Singh Vs Smt. Sharda Singh
Patna High Court · AIR 2012 Patna 109
Evidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 278
High Courts29 Mar 2012Dismissed
Munni Khatoon Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 816
Penal Code, 1860 (IPC) — Section 120B, 149, 302, 304, 34
High Courts29 Mar 2012Allowed
The State of Bihar Vs The Union of India and Others
Patna High Court · (2012) 03 PAT CK 0039
High Courts29 Mar 2012Dismissed
Sweta Kumari @ Shweta Kumari Vs Niraj Kumar Niraj Kumar Vs Sweta Kumari
Patna High Court · (2012) 4 PLJR 86
Hindu Marriage Act, 1955 — Section 13
High Courts27 Mar 2012Disposed Off
Kailash Prasad Choudhary Vs State of Bihar
Patna High Court · (2013) 3 BLJud 67
High Courts27 Mar 2012Dismissed
Jagannath Sahani and Another Vs State of Bihar and Others
Patna High Court · (2013) LabIC 294 : (2013) 2 PLJR 916
High Courts27 Mar 2012
Pradeep Kumar @ Pintoo Sharma Vs The State of Bihar
Patna High Court · (2013) 2 PLJR 514
Criminal Procedure Code, 1973 (CrPC) — Section 216, 319
High Courts27 Mar 2012Dismissed
Regional Director, Employees'' State Insurance Corporation and Another Vs Kiran Cinema
Patna High Court · (2012) 134 FLR 219 : (2012) 4 LLJ 775 : (2012) LLR 1049
Employees State Insurance Act, 1948 — Section 45A, 75(1)(g), 77(1A), 82
High Courts27 Mar 2012Allowed
Rajesh Bhardwaj and Others Vs The State of Bihar and Others
Patna High Court · (2012) CriLJ 3313 : (2012) 3 PLJR 309
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts27 Mar 2012Dismissed
Bipin Krishna Singh Vs The State Bank of India and Others
Patna High Court · (2012) 4 PLJR 182
Constitution of India, 1950 — Article 14
High Courts27 Mar 2012Dismissed
Amiteshwar Dayal and Others Vs Shambhu Dayal and Others
Patna High Court · (2012) 4 PLJR 168
Arbitration Act, 1940 — Section 17, 3, 32Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts27 Mar 2012Allowed
Narsingh Sharma, retired General Manager-cum-Chief Engineer Vs Bihar State Electricity Board and Others
Patna High Court · (2012) 4 PLJR 109
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts27 Mar 2012Dismissed
Madan Mohan Prasad Vs The Bihar State Co-operative Land Development Bank Ltd. and Others
Patna High Court · (2012) 4 PLJR 127
Bihar Pension Rules, 1950 — Rule 43(b)
High Courts27 Mar 2012Allowed
Nasran Raza and Others Vs Chairman, Bihar School Examination Board, Patna and Others
Patna High Court · (2012) 4 PLJR 106
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471
High Courts27 Mar 2012Allowed
Bal Krishna Singh and Others Vs Union of India and Others Hriday Narayan Singh and Others Vs The Uttar Bihar Gramin Bank and Others
Patna High Court · (2012) 3 PLJR 375
Constitution of India, 1950 — Article 14, 16Regional Rural Banks Act, 1976 — Section 29