Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17Information Technology Act, 2000 — Section 2(1)

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High Courts05 Apr 2012Allowed

Governing Body of Bindeshwari Dubey Mahavidyalaya and Another Vs Veer Kunwar Singh University and Another

Patna High Court · (2012) 3 PLJR 113

Bihar State Universities Act, 1976 — Section 60, 60(4)

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High Courts05 Apr 2012Allowed

Rajendra Das Vs State of Bihar

Patna High Court · (2012) 04 PAT CK 0020

Criminal Procedure Code, 1973 (CrPC) — Section 207Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 498A

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High Courts05 Apr 2012Dismissed

Dayanand Singh and Others Vs The State of Bihar and Others

Patna High Court · (2012) 4 PLJR 217

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High Courts04 Apr 2012Allowed

Ravi Shankar Sahay and Others Vs The State of Bihar and Another

Patna High Court · (2012) 3 PLJR 416

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 465, 468

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High Courts04 Apr 2012Dismissed

Mahendra Prasad Vs The State of Bihar and Others

Patna High Court · (2012) 04 PAT CK 0076

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High Courts04 Apr 2012Allowed

Uma Chaturvedi Vs The State of Bihar and Others

Patna High Court · (2013) 2 PLJR 21

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High Courts03 Apr 2012Allowed

Bal Manohar Jalan and Another Vs Dr. Braj Nandan Sahay and Others

Patna High Court · (2012) 3 PLJR 221

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10A, Order 26 Rule 9, 151

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High Courts03 Apr 2012Allowed

Ram Sewak Das Vs The State of Bihar

Patna High Court · (2012) 04 PAT CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 293, 494Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 307

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High Courts03 Apr 2012Dismissed

Sunil Kumar Singh, Sadanand Singh, Punam Devi and Upendra Narayan Singh Vs Raj Narayan Singh and Others

Patna High Court · (2012) 04 PAT CK 0071

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