High Courts27 Mar 2012
Dr. Kabindra Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2012) 3 PLJR 397
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 846 of 2,661
High Courts26 Mar 2012
Sanghmitra Kumari Vs The State of Bihar and Others
Patna High Court · (2013) 2 PLJR 26
High Courts26 Mar 2012Dismissed
Ashwendra Kumar Vs The State of Bihar and Others
Patna High Court · (2012) 4 PLJR 938
High Courts26 Mar 2012Dismissed
Ravi Kant Bharti Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 528
Constitution of India, 1950 — Article 226
High Courts26 Mar 2012Allowed
Seva Dharm Sansthan Vs Patna Municipal Corporation and Another
Patna High Court · (2012) 2 PLJR 355
Constitution of India, 1950 — Article 14
High Courts26 Mar 2012Dismissed
Lallan Singh and Others Vs Binod Shankar Singh and Others
Patna High Court · AIR 2012 Patna 107
Succession Act, 1925 — Section 372, 383
High Courts26 Mar 2012
Smt. Veena Vs The State of Bihar
Patna High Court · (2012) 3 PLJR 656
Constitution of India, 1950 — Article 309
High Courts26 Mar 2012Allowed
Parmeshwar Sah Vs Jawaharlal Prasad Sah and Another
Patna High Court · (2012) 2 PLJR 441
Motor Vehicles Act, 1988 — Section 173
High Courts26 Mar 2012Allowed
Chandarik Sah @ Chandrika Sah and Kaushalya Devi Vs The Union of India
Patna High Court · (2012) 2 PLJR 823
Railway Claims Tribunal Act, 1987 — Section 23
High Courts26 Mar 2012Dismissed
Branch Manager, National Insurance Company Ltd. Vs Usha Devi
Patna High Court · (2013) 1 PLJR 135
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 149
High Courts26 Mar 2012Dismissed
Sunil Kumar Vs The State of Bihar and Others Rajesh Kumar Rajshree and Others Vs The Bihar Public Service Commission, Patna and Others Rajesh Kumar Pathak and Others Vs The State of Bihar and Others
Patna High Court · (2013) 1 PLJR 161
Constitution of India, 1950 — Article 226
High Courts26 Mar 2012Allowed
Ramjit Singh and Another Vs Arvind Kumar Singh
Patna High Court · (2012) 03 PAT CK 0002
Motor Vehicles Act, 1988 — Section 140, 173Penal Code, 1860 (IPC) — Section 279, 304(A), 338, 427
High Courts23 Mar 2012Allowed
A.K. Upadhyay Vs The State of Bihar and Shri Ajay Kumar Verma
Patna High Court · (2012) CriLJ 2560 : (2013) 3 PLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 482Penal Code, 1860 (IPC) — Section 120B, 166, 415, 418
High Courts23 Mar 2012Allowed
Jawahar Singh Vs The State of Bihar
Patna High Court · (2012) 2 PLJR 442
Evidence Act, 1872 — Section 25, 26Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 42(42), 50
High Courts23 Mar 2012Dismissed
Ashok Kumar Singh Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 444
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(c), 179, 190(1)Penal Code, 1860 (IPC) — Section 498(A)
High Courts23 Mar 2012Allowed
Birendra Kumar Vs State of Bihar and Another
Patna High Court · (2012) 2 PLJR 439
Penal Code, 1860 (IPC) — Section 34, 376
High Courts23 Mar 2012Dismissed
Alok Bajpayee and Others Vs The State of Bihar and Others
Patna High Court · (2012) 2 PLJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482
High Courts23 Mar 2012Dismissed
Md. Irshad Vs The State of Bihar and Another
Patna High Court · (2012) 2 PLJR 438
Criminal Procedure Code, 1973 (CrPC) — Section 227, 245, 482Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 2012Allowed
Raj Kumar Singh Vs The State of Bihar
Patna High Court · (2012) 03 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 294Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 29, 32B, 35Penal Code, 1860 (IPC) — Section 34, 414, 489B, 489C
High Courts23 Mar 2012Dismissed
Md. Mister Mian and Another Vs The State of Bihar and Another
Patna High Court · (2012) 3 PLJR 751
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 304B, 34