High Courts11 Nov 2013
Ranjit Kumar and Another Vs The State of Bihar and Another
Patna High Court · AIR 2014 Patna 14 : (2014) 1 PLJR 74
Essential Commodities Act, 1955 — Section 3, 5, 6A, 6B
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 752 of 2,660
High Courts11 Nov 2013Allowed
Manoj Paswan Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0045
Penal Code, 1860 (IPC) — Section 364A
High Courts01 Nov 2013
Narendra Kumar Singh and Another Vs The State of Bihar and Another
Patna High Court · (2014) 1 PLJR 519
High Courts01 Nov 2013Dismissed
Abdur Rajjaque Vs The State of Bihar and Another
Patna High Court · AIR 2014 Patna 1
High Courts01 Nov 2013Dismissed
Kanhaiya Kumar Jha Vs The State of Bihar and Madan Mohan Jha
Patna High Court · (2014) 1 PLJR 745
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 109, 307, 323, 326, 342
High Courts01 Nov 2013Allowed
Afroz Jahan Vs Syed Najmul Hoda and Others
Patna High Court · AIR 2014 Patna 10
High Courts01 Nov 2013
Shailesh Kumar Vs The State of Bihar
Patna High Court · (2014) CriLJ 142
Arms Act, 1959 — Section 25(1B), 26(1)Penal Code, 1860 (IPC) — Section 34, 364, 379Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts01 Nov 2013Disposed Off
M/s. Nutan Plastic Works Vs The Bihar State Power (Holding) Company Limited and Others
Patna High Court · (2014) 2 PLJR 194
High Courts01 Nov 2013Dismissed
Md. Sabir Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0012
Penal Code, 1860 (IPC) — Section 395, 412
High Courts31 Oct 2013
Pradeep Narayan Jha Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 614
High Courts30 Oct 2013Disposed Off
Jay Prakash Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 475
High Courts30 Oct 2013Allowed
Subodh Sharma Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(2), 203
High Courts30 Oct 2013
Md. Irfanullah Vs Shahla Jawaid
Patna High Court · (2013) 10 PAT CK 0022
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Special Marriage Act, 1954 — Section 13, 22
High Courts29 Oct 2013Dismissed
Smt. Jeewa Devi and Others Vs Kumhaiya Devi and Others
Patna High Court · (2013) 10 PAT CK 0038
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Oct 2013Dismissed
Shree Narayan Ojha and Another Vs Fulsawaro Devi and Another
Patna High Court · (2013) 10 PAT CK 0037
Transfer of Property Act, 1882 — Section 83
High Courts29 Oct 2013Dismissed
Lali Devi and Others Vs Tilak Sao and Others
Patna High Court · (2013) 10 PAT CK 0036
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts29 Oct 2013Allowed
Chandeshwar Prasad Sinha Vs Lalita Narayan Mithila University and Others
Patna High Court · (2014) 1 LLJ 475
Constitution of India, 1950 — Article 14, 23
High Courts28 Oct 2013
The Union of India and Others Vs Sri Sujit Kumar
Patna High Court · (2013) 10 PAT CK 0052
Customs Act, 1962 — Section 110, 111, 123, 130(3)
High Courts28 Oct 2013Allowed
Md. Alam Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0049
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
High Courts25 Oct 2013
Mohan Jee Pathak Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 107