High Courts24 Oct 2013Allowed
Ajablal Mahto and Yogo Pandit Vs State of Bihar and Nago Pandit
Patna High Court · (2013) 10 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 323, 341, 347
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 753 of 2,660
High Courts23 Oct 2013Disposed Off
Sri Jay Prakash Jyoti Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 420
High Courts23 Oct 2013
Pramod Kumar Drolia Vs The Bihar State Electricity Board and Others
Patna High Court · (2014) 2 PLJR 270
High Courts23 Oct 2013Dismissed
Shatrughan Mukhiya Vs The State of Bihar
Patna High Court · (2013) 10 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 107, 202, 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts23 Oct 2013
Vindu Singh Kumari Vs The Bihar State Electricity Board and Others
Patna High Court · (2013) 4 PLJR 801
High Courts23 Oct 2013Disposed Off
Manish Kumar Vs The State of Bihar
Patna High Court · (2014) 2 PLJR 418
High Courts22 Oct 2013
The Braithwaite Burn and Jessop Construction Company Limited Vs The Bihar State Electricity Board
Patna High Court · (2014) 1 PLJR 185 : (2014) 2 RCR(Civil) 580
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 7Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226
High Courts22 Oct 2013
Kems Services Private Limited Vs State of Bihar and Others
Patna High Court · (2014) 1 PLJR 622
High Courts21 Oct 2013Disposed Off
Kartik Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 131
High Courts09 Oct 2013
Dr. Janak Lali Sinha Vs The State of Bihar and Others
Patna High Court · (2014) LabIC 1448
High Courts09 Oct 2013Allowed
Seema More Vs Suresh Kumar More
Patna High Court · (2014) CriLJ 144
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 126Family Courts Act, 1984 — Section 20Hindu Marriage Act, 1955 — Section 9
High Courts09 Oct 2013
Maya Jaiswal and Others Vs The State of Bihar and Others Prof. Satyendra Singh and Others Vs The Secretary, Department of Personnel and Administrative Reforms, Government of Bihar and Others Urmila Devi and Another Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 165
High Courts09 Oct 2013
Srei Equipment Finance Private Limited Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts09 Oct 2013
In Re: Sudhir Chandra Ghose
Patna High Court · AIR 2014 Patna 21
Life Insurance Corporation Act, 1956 — Section 3, 7Succession Act, 1925 — Section 273, 302
High Courts09 Oct 2013Dismissed
Raj Muni Rai Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 17
Constitution of India, 1950 — Article 14, 226
High Courts09 Oct 2013Dismissed
Rekha Kumari @ Rekha Devi Vs The State of Bihar and Others
Patna High Court · (2013) 10 PAT CK 0030
Constitution of India, 1950 — Article 226, 311(2)
High Courts09 Oct 2013Dismissed
Dr. Raj Kumar Sharma Vs The State of Bihar and Others
Patna High Court · AIR 2014 Patna 56
High Courts09 Oct 2013Allowed
Bujhawan Thakur and Rameshwar Thakur Vs The State of Bihar and Pancham Deo Choudhary @ Panchamdeo Prasad Choudhary
Patna High Court · (2013) 10 PAT CK 0019
Penal Code, 1860 (IPC) — Section 406
High Courts09 Oct 2013Dismissed
Nitin Mukesh Vs The Principal Secretary, Department of Health, Govt. of Bihar and Others
Patna High Court · (2014) 1 PLJR 541