High Courts12 Nov 2013Dismissed

Most. Quraisa Khatoon Vs Sri S.P.N. Singh

Patna High Court · (2014) 1 PLJR 12

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Constitution of India, 1950 — Article 227