COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 749 of 2,660
Asha Devi and Others Vs Rama Nand Singh
Patna High Court · AIR 2014 Patna 25
Nanki Bhagat and Others Vs State of Bihar
Patna High Court · (2014) CriLJ 957
Rajeshwar Prasad Singh and Raghuvir Prasad Singh Vs The Bihar State Electricity Board and Others
Patna High Court · (2014) 140 FLR 1107
Sk. Jamshid Alam @ Md. Jamshed @ Udhwa and Lakshmeshwar Singh Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0036
Photo Zone Vs The Bihar State Power (Holding) Company Limited
Patna High Court · (2014) 2 PLJR 344
Sanjay Kumar Modi Vs State Of Bihar
Patna High Court · (2013) 4 BBCJ 595
Renu Kumari Vs State of Bihar
Patna High Court · (2014) 2 BBCJ 52 : (2014) 2 BLJud 119
Bharat Sao Vs The State of Bihar, Hari Prasad Yadav, Lallan Yadav and Shankardeo Yadav
Patna High Court · (2013) 11 PAT CK 0047
Chandrika Singh and Others Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0023
Ranjan Kumar Mahto Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0022
Bhikhari Rai Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0016
Gauri Shankar Sah Vs The Union of India
Patna High Court · (2014) 2 PLJR 326
Yogendra Sah and Ganesh Ram Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0008
Md. Imteyaz Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 599 : (2014) 1 BLJud 206
Raghunath Prasad Vs The State of Bihar
Patna High Court · (2014) 1 BBCJ 503 : (2014) 1 BLJud 50
Kanti Prabha Karketta Vs The Punjab National Bank
Patna High Court · (2014) 2 PLJR 373
Most. Kari Devi and Others Vs Madho Yadav and Others
Patna High Court · (2013) 11 PAT CK 0046
Amerender Singh @ Amrender Prasad Singh and Rabinder Singh @ Ramender Singh Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0026
Daya Shankar Singh Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0025