High Courts06 Dec 2013
Sri Krishna Prasad and Others Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 593
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 748 of 2,660
High Courts06 Dec 2013Dismissed
Ram Bali Yadav, Jhonti Yadav, Bhaglu Yadav (Dead) and Kanhai @ Kanhaiya Yadav Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0008
Penal Code, 1860 (IPC) — Section 304, 323, 34
High Courts06 Dec 2013Dismissed
Sia Ram Rai Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0007
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 324
High Courts06 Dec 2013Dismissed
Sheonandan Yadav and Others Vs State of Bihar
Patna High Court · (2013) 12 PAT CK 0003
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 307, 324
High Courts05 Dec 2013Allowed
Sukai Mallah, Baijnath Mallah and Meghu Chamar @ Ram @ Megha Chamar Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144Penal Code, 1860 (IPC) — Section 395
High Courts05 Dec 2013Allowed
Shankar Sah, Sudhir Sah, Khemraj Sah and Malti Devi Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 120B, 201, 302, 306
High Courts05 Dec 2013Allowed
Sanjay Kumar Panjikar Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313(1)(b)Penal Code, 1860 (IPC) — Section 302
High Courts05 Dec 2013Dismissed
Kaila Mandal @ Sunil Kumar Mandal Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0029
Penal Code, 1860 (IPC) — Section 307, 324, 452
High Courts05 Dec 2013Allowed
Baleshwar Rai, Bhola Rai, Udai Rai and Bhalu Rai (Bhullu Rai) Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0015
Penal Code, 1860 (IPC) — Section 307, 34, 448
High Courts05 Dec 2013Allowed
Arbind Kumar Vs The State of Bihar and Others
Patna High Court · (2014) 1 PLJR 239
High Courts05 Dec 2013Allowed
Pradeep Sah @ Pradeep Kumar Sah Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Dec 2013Allowed
Lakhan Yadav and Others Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0005
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 34
High Courts05 Dec 2013Allowed
Sahtu Sao, Jitendra and Shyam Babu Vs The State of Bihar
Patna High Court · (2013) 12 PAT CK 0001
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts04 Dec 2013Dismissed
Sunaina Devi Vs Ram Narayan Prasad and Others
Patna High Court · (2013) 12 PAT CK 0018
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 100
High Courts04 Dec 2013Dismissed
Basiruddin and Others Vs Bibi Khalique Khatoon and Others
Patna High Court · (2013) 12 PAT CK 0017
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts04 Dec 2013Allowed
Malti Devi and Others Vs Rameshwar Singh and Others
Patna High Court · (2013) 12 PAT CK 0010
Benami Transactions (Prohibition) Act, 1988 — Section 3(1), 3(2)(a), 4, 4(3)(a)(b)
High Courts03 Dec 2013Dismissed
Sri Ram Tiwary Vs The State of Bihar and Others
Patna High Court · (2013) 12 PAT CK 0051
Bihar State Housing Board Act, 1982 — Section 60
High Courts03 Dec 2013Allowed
The State of Bihar Vs Jayant Singh and Another
Patna High Court · (2014) 1 PLJR 555
Transfer of Property Act, 1882 — Section 106, 107
High Courts03 Dec 2013Dismissed
Janki Devi and Others Vs The State of Bihar and Others
Patna High Court · (2013) 12 PAT CK 0037
Constitution of India, 1950 — Article 226
High Courts03 Dec 2013Allowed
Krishan Kumar Ghosh and Others Vs Smt. Girija Devi and Another
Patna High Court · (2013) 12 PAT CK 0033
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2