High Courts26 Nov 2013
Krishna Sah Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0024
Penal Code, 1860 (IPC) — Section 326, 34, 341
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 750 of 2,660
High Courts26 Nov 2013Dismissed
Parmeshwar Mandal Vs The State of Bihar and Others
Patna High Court · (2014) CriLJ 1046 : (2014) 1 PLJR 377
Constitution of India, 1950 — Article 136, 141Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(1((a), 2, 2(wa), 24(8)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts26 Nov 2013Dismissed
Shri Bhagwan Singh and Others Vs Smt. Surati Devi and Others
Patna High Court · (2013) 11 PAT CK 0003
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts25 Nov 2013Allowed
Tahir Khan Vs State of Bihar
Patna High Court · (2013) 4 BBCJ 472 : (2014) 1 BLJud 54
High Courts25 Nov 2013Allowed
Maduri Devi @ Mundri Devi Vs State of Bihar
Patna High Court · (2014) 1 BLJud 104
High Courts25 Nov 2013Allowed
Raghunandan Yadav and Ram Pravesh Yadav Vs State of Bihar
Patna High Court · (2013) 11 PAT CK 0027
Penal Code, 1860 (IPC) — Section 307, 34, 426, 448
High Courts25 Nov 2013Dismissed
Satya Narayan Singh Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0020
Penal Code, 1860 (IPC) — Section 302, 304(II), 307
High Courts25 Nov 2013Dismissed
Bujhawan Sahni and Others Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0005
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 379
High Courts25 Nov 2013Allowed
Shubh Narain Mishra and Bhagyawati Devi Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0004
Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts22 Nov 2013Dismissed
Arjun Pd. Verma Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 264
High Courts22 Nov 2013Partly Allowed
Pawan Kumar Yadav Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(b), 314, 342Penal Code, 1860 (IPC) — Section 201, 302
High Courts22 Nov 2013Disposed Off
Bihar State Financial Corporation and Branch Manager, Bihar State Financial Corporation Vs M/s. Empire Furniture
Patna High Court · (2013) 11 PAT CK 0029
High Courts22 Nov 2013Dismissed
The Branch Manager, United India Insurance Co. Ltd. Vs Jehal Sao and Others
Patna High Court · (2014) 2 ACC 83
Motor Vehicles Act, 1988 — Section 173
High Courts22 Nov 2013Dismissed
Ram Sewak Sharma Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0017
High Courts22 Nov 2013
Ram Ekbal Rai Vs The State of Bihar and Others
Patna High Court · (2014) 2 PLJR 219
High Courts22 Nov 2013Allowed
Chhedi Sah, Vikram Sah and Viveka Sah Vs Bhatu Sah and Others
Patna High Court · (2013) 11 PAT CK 0006
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts21 Nov 2013Allowed
In the Matter of Late Smt. Satya Choudhary (In The Goods of)
Patna High Court · (2014) 1 BLJud 9
High Courts21 Nov 2013Allowed
Suraj Singh Vs Bihar State Electricity Board
Patna High Court · (2014) 1 BLJud 49
High Courts21 Nov 2013Allowed
Babalu @ Rakesh Singh Vs The State of Bihar
Patna High Court · (2013) 11 PAT CK 0035
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Nov 2013Allowed
In Re: Late Nitai Chand Ghosh; Gautam Ghosh
Patna High Court · (2013) 11 PAT CK 0031
Succession Act, 1925 — Section 273, 276