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Patna High Court judgments

53,190 judgments · page 754 of 2,660

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High Courts09 Oct 2013

Anwarul Haque @ Bahrul Vs State of Bihar and S.K. Khairuddin

Patna High Court · (2013) 10 PAT CK 0016

Criminal Procedure Code, 1973 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 406, 420
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High Courts09 Oct 2013Dismissed

Rajendra Kumar Singh and Dinesh Prasad Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 689

Bihar State Universities Act, 1976 — Section 35, 4(1)(14)
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High Courts09 Oct 2013

The State of Bihar Vs Girja Singh and Others Ravindra Singh Vs The State of Bihar

Patna High Court · (2013) 4 PLJR 464

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 465Motor Vehicles Act, 1988 — Section 163A
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High Courts08 Oct 2013Dismissed

Solar Industries (P) Ltd. Vs The Central Coalfields Limited

Patna High Court · (2014) 2 PLJR 307

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High Courts08 Oct 2013

Nirmal Singh and Sheo Janam Singh Vs The State of Bihar

Patna High Court · (2013) 10 PAT CK 0054

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
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High Courts08 Oct 2013Allowed

Sarvanand Rai @ Sarbanand Roy Vs The State of Bihar

Patna High Court · (2013) 10 PAT CK 0053

Criminal Procedure Code, 1973 (CrPC) — Section 313General Clauses Act, 1897 — Section 5Penal Code, 1860 (IPC) — Section 161, 164, 165
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High Courts08 Oct 2013Dismissed

Kiran Devi Vs The State Election Commission

Patna High Court · AIR 2014 Patna 16

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High Courts08 Oct 2013

M/s. Janki Traders Vs The State of Bihar and Others

Patna High Court · (2013) 4 PLJR 839

Constitution of India, 1950 — Article 226
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High Courts08 Oct 2013Allowed

Amit Kumar Jha @ Amit Jha Vs The State of Bihar

Patna High Court · (2013) 10 PAT CK 0012

Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34
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High Courts08 Oct 2013Allowed

Suresh Kumar Pathak and Another Vs The State of Bihar and Another

Patna High Court · (2014) 2 PLJR 162

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High Courts07 Oct 2013

Krishna Kant Gupta Vs The State of Bihar and Another

Patna High Court · (2014) 2 PLJR 61

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High Courts07 Oct 2013

T.P. Chowadhary Vs The State of Bihar, Umesh Kumar Singh and Arvind Kumar Singh Sanjay Majumdar Vs State of Bihar

Patna High Court · (2013) 10 PAT CK 0027

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
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High Courts07 Oct 2013Dismissed

Vijoy Kumar Gupta Vs State of Bihar

Patna High Court · (2013) 10 PAT CK 0026

Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 498A
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High Courts07 Oct 2013Allowed

Sadanand Sharma, Principal and Others Vs The State of Bihar and Rajesh Kumar

Patna High Court · (2013) 10 PAT CK 0025

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High Courts04 Oct 2013Allowed

Ram Suresh Yadav Vs The State of Bihar and Others

Patna High Court · (2013) 10 PAT CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 401, 401(3), 401(c)Penal Code, 1860 (IPC) — Section 149, 308, 323, 324, 34
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High Courts04 Oct 2013Dismissed

Raj Kishore Raut Vs State of Bihar

Patna High Court · (2013) 10 PAT CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 366, 366A
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High Courts04 Oct 2013Disposed Off

Rekha Devi Vs Binod Kumar Sharma

Patna High Court · (2014) 1 PLJR 750

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High Courts03 Oct 2013Dismissed

Basudeo Paswan Vs The State of Bihar

Patna High Court · (2014) 1 PLJR 15

Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 144
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High Courts03 Oct 2013Allowed

The Bihar State Housing Board, Patna and Another Vs Mani Mohan Ghosh

Patna High Court · (2014) 2 PLJR 160

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High Courts01 Oct 2013

M/s. J.K.M. Infra Projects Limited Vs The State of Bihar and Others

Patna High Court · (2014) 1 PLJR 20

Constitution of India, 1950 — Article 19(1)(g)
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