High Courts21 Jul 2014
Suresh Kumar Mahton Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0049
Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 366
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 712 of 2,660
High Courts21 Jul 2014Disposed off
The State of Bihar Vs Surendra Sharma
Patna High Court · (2015) 3 PLJR 1
Constitution of India, 1950 - Article 19(1)(a)Contempt of Courts Act, 1971 - Section 15 15(2) 2
High Courts18 Jul 2014
Dwivedy Surendra Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 373
Digha Acquired Land Settlement Act, 2010 — Section 9
High Courts18 Jul 2014
Raja Ram Mahto Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Jul 2014
Butan Sah Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 1078 : (2015) 4 PLJR 396
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 31, 31(1), 427, 427(1), 428Penal Code, 1860 (IPC) — Section 122, 379, 64, 71
High Courts17 Jul 2014
Ashok Dome Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0059
Penal Code, 1860 (IPC) — Section 120(B), 302, 307, 326, 34
High Courts17 Jul 2014
Jainath Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 798
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 2(wa) 24(8) 260 325 357(1)(c)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Jul 2014Allowed
Subhash Chandra Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 124
High Courts16 Jul 2014
The State of Bihar Vs Ravi Upadhyaya
Patna High Court · (2014) CriLJ 4646 : (2015) 1 Crimes 155
Evidence Act, 1872 — Section 106, 32(1)Penal Code, 1860 (IPC) — Section 120B, 302
High Courts16 Jul 2014Allowed
Anjum Ara Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 9
High Courts16 Jul 2014
Bindeshwar Yadav Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0020
Penal Code, 1860 (IPC) — Section 396
High Courts16 Jul 2014
Vijay Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0019
Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Jul 2014
Supreme Road Transport Private Limited and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 994 : (2015) 80 VST 277
Bihar and Orissa General Clauses Act, 1917 — Section 28Bihar Value Added Tax Act, 2005 — Section 10, 2, 2(u), 38, 38(1)(b)Constitution of India, 1950 — Article 19(1)(g), 226, 301, 302, 303
High Courts14 Jul 2014Allowed
Ravi Kumar Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 636 : (2014) 3 BLJud 343
High Courts14 Jul 2014
Ravi Kumar Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 120B, 420
High Courts14 Jul 2014
Rajiv Bajaj Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 797
Criminal Procedure Code, 1973 (CrPC) — Section 340
High Courts11 Jul 2014
B.B.Q. Construction Vs The State and Others
Patna High Court · (2015) 1 PLJR 480
Constitution of India, 1950 — Article 226
High Courts11 Jul 2014
Ranjana Kumari Vs Rabindra Kumar Sinha
Patna High Court · (2014) 4 PLJR 439
Hindu Marriage Act, 1955 — Section 25