COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 711 of 2,660

High Courts24 Jul 2014

Gyan Prakash Vs The State of Bihar

Patna High Court · (2014) 3 PLJR 772

Constitution of India, 1950 — Article 21Drugs and Cosmetics Act, 1940 — Section 18(c), 18A, 32(1), 37Penal Code, 1860 (IPC) — Section 269, 270, 271, 274, 275

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High Courts24 Jul 2014

Rajan Tiwari Vs The State of Bihar

Patna High Court · (2014) 3 Crimes 238

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(8), 311, 313Evidence Act, 1872 — Section 154, 32, 32(1), 6

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High Courts24 Jul 2014

Parmanand Yadav Vs Jagdeo Yadav

Patna High Court · (2014) 3 PLJR 827

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100Specific Relief Act, 1963 — Section 34

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High Courts24 Jul 2014

Bijay Kumar Vs The State of Bihar

Patna High Court · (2014) 4 PLJR 723

Bihar Municipal Act, 2007 — Section 25(4), 49

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High Courts23 Jul 2014Allowed

Smt. Deepa Prasad Vs State of Bihar

Patna High Court · (2014) 4 BBCJ 239 : (2014) 4 BLJud 37

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High Courts23 Jul 2014Dismissed

State of Bihar Vs Sahodra Devi

Patna High Court · (2014) 3 BBCJ 616 : (2014) 3 BLJud 336

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High Courts23 Jul 2014

Khurshid Alam and Others Vs The State of Bihar and Others

Patna High Court · (2015) 1 PLJR 839

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High Courts23 Jul 2014

The State of Bihar Vs Sahodra Devi

Patna High Court · (2014) 07 PAT CK 0061

Land Acquisition Act, 1894 — Section 18, 25(2), 4, 9

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High Courts23 Jul 2014

Jagdeo Singh Vs Sheela Devi

Patna High Court · (2014) 07 PAT CK 0045

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High Courts23 Jul 2014Dismissed

Mosadi Parit Vs The State of Bihar

Patna High Court · (2015) 3 PLJR 522

Penal Code, 1860 (IPC) - Section 302 324 327

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High Courts22 Jul 2014Disposed Off

M/s. Shivam Mini Modern Rice Mill Vs The State of Bihar

Patna High Court · (2017) 1 PLJR 427

Constitution of India, 1950 - Article 226

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High Courts22 Jul 2014Disposed Off

Roshan Rice Mill Vs State of Bihar

Patna High Court · (2014) 3 BLJud 327

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High Courts22 Jul 2014

Amit Kumar and Others Vs The State of Bihar and Others

Patna High Court · (2015) 1 PLJR 830

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High Courts22 Jul 2014

Hardinge Memorial Fund Trust Vs The State of Bihar and Others

Patna High Court · (2015) 1 PLJR 132

Constitution of India, 1950 — Article 226

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High Courts22 Jul 2014

Vibha Devi Vs The State of Bihar

Patna High Court · (2014) 4 PLJR 467

Bihar Municipal Act, 2007 — Section 25(4), 419, 48, 50

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High Courts22 Jul 2014

Narad Sao Vs Omprakash Sao

Patna High Court · (2014) 07 PAT CK 0057

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts22 Jul 2014

Bihar Combined Entrance Competitive Examination Board Vs Nitish Kumar

Patna High Court · (2014) 4 PLJR 651

Constitution of India, 1950 — Article 226

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High Courts22 Jul 2014

Satya Narayan Kahar and Others Vs The State of Bihar

Patna High Court · (2015) 3 PLJR 47

Criminal Procedure Code, 1973 (CrPC) - Section 377 378 386Penal Code, 1860 (IPC) - Section 302 325 34

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High Courts22 Jul 2014

Sone Valley Rice Mill Vs The State of Bihar

Patna High Court · AIR 2015 Patna 35 : (2014) 3 PLJR 819

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High Courts21 Jul 2014

Bachchan Prasad and Others Vs The State of Bihar and Others

Patna High Court · (2015) 1 PLJR 170

Constitution of India, 1950 — Article 311

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