High Courts07 Aug 2014
Leyaquat Hussain Vs Nalmullah Ansari
Patna High Court · (2016) 1 PLJR 701
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 709 of 2,660
High Courts07 Aug 2014
Kanchan Mahato Vs Most. Champa Devi
Patna High Court · (2014) 4 ACC 941 : (2015) ACJ 719 : AIR 2014 Patna 215 : (2014) 3 PLJR 749 : (2015) 1 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 140, 173
High Courts07 Aug 2014
Ram Gulam Vs The State of Bihar
Patna High Court · AIR 2014 Patna 204 : (2015) 144 FLR 418 : (2014) 4 LLN 527 : (2015) 1 PLJR 568
Constitution of India, 1950 — Article 226
High Courts06 Aug 2014Dismissed
State of Bihar Vs Jitendra @ Jatoon Yadav
Patna High Court · (2014) 4 BBCJ 533 : (2014) 4 BLJud 167
High Courts06 Aug 2014
Kanti Devi Vs The State of Bihar
Patna High Court · (2015) 1 CCR 14
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 396, 412
High Courts06 Aug 2014
Sanohla Vs State of Bihar
Patna High Court · (2014) 08 PAT CK 0062
Penal Code, 1860 (IPC) — Section 153A, 201, 302, 341, 364
High Courts05 Aug 2014Allowed
Ravi Kant Mishra Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 391
High Courts05 Aug 2014
Ranju Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 111
High Courts05 Aug 2014
Nestle India Limited Vs State of Bihar and Others
Patna High Court · (2015) CriLJ 803
Prevention of Food Adulteration Act, 1954 — Section 2(ix)(k)
High Courts05 Aug 2014
Gaffar Mian Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 757
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Aug 2014
Tajuddin Khan Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 746
Constitution of India, 1950 — Article 226
High Courts05 Aug 2014
Ram Pratap Rai Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 750
Criminal Procedure Code, 1973 (CrPC) — Section 217, 232, 311, 313Penal Code, 1860 (IPC) — Section 201, 217, 302, 311, 34
High Courts05 Aug 2014
State of Bihar Vs Sahodara Devi
Patna High Court · (2014) LabIC 4052
Constitution of India, 1950 — Article 226
High Courts05 Aug 2014
The State of Bihar Vs Sahodara Devi
Patna High Court · (2014) 3 PLJR 815
Constitution of India, 1950 — Article 226
High Courts05 Aug 2014
Ram Lal Paswan Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 379
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 376
High Courts04 Aug 2014
Dharmendra Kumar Yadav Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 4
High Courts04 Aug 2014
Aasif P.K. Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 1017
Constitution of India, 1950 — Article 136, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 154, 156, 156(3), 167Defence of India Act, 1971 — Section 12(2), 3
High Courts04 Aug 2014
Brijesh Kumar Upadhyay Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 491
High Courts04 Aug 2014Allowed
S.M. Zaheer Alam Teachers Training College Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 124
Constitution of India, 1950 - Article 226Societies Registration Act, 1860 - Section 13
High Courts02 Aug 2014
The State of Bihar Vs Pramod Kumar Bihari
Patna High Court · (2014) 3 PLJR 811
Constitution of India, 1950 — Article 226