High Courts12 Aug 2014
The State of Bihar Vs Alimuddin
Patna High Court · (2014) LabIC 3896
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 708 of 2,660
High Courts12 Aug 2014
Srikant Prasad Vs The State of Bihar
Patna High Court · (2015) 1 Crimes 709
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 145(1), 145(5), 146(1)
High Courts12 Aug 2014
Rabindra Sharma Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0007
High Courts11 Aug 2014
Jay Chandra Jha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 735
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 120-B, 409, 419, 420, 467
High Courts11 Aug 2014
Shankar Ram Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 62
High Courts11 Aug 2014
Munindra Kumar Vs Punjab National Bank
Patna High Court · (2014) 4 PLJR 464
Constitution of India, 1950 — Article 14, 16
High Courts11 Aug 2014
Kishori Bhandari Vs State of Bihar
Patna High Court · (2014) 08 PAT CK 0050
Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 2014Allowed
Sudhir Kumar Thakur Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 320
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 105 113-B
High Courts11 Aug 2014Disposed off
Doctors For You, a Registered Society Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 779
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 4 5 6
High Courts11 Aug 2014
Raj Roushan Yadav Vs The State of Bihar
Patna High Court · (2015) 1 Crimes 707
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 173, 195, 195(a)(i), 340Penal Code, 1860 (IPC) — Section 120(B), 172, 173, 174, 175
High Courts08 Aug 2014Disposed Off
Narendra Mishra Vs State of Bihar
Patna High Court · (2014) 4 BBCJ 154 : (2014) 4 BLJud 210
High Courts08 Aug 2014Disposed Off
Birendra Pandey Vs State of Bihar
Patna High Court · (2014) 4 BLJud 78
High Courts08 Aug 2014
Merikh Darkhasan Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 787
Bihar Municipal Act, 2007 — Section 25(4), 419
High Courts08 Aug 2014
Bijay Ray Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 161, 196Penal Code, 1860 (IPC) — Section 153A, 302
High Courts08 Aug 2014Allowed
Manoj Kumar Singh Vs Laljharo Devi and Others
Patna High Court · (2015) 3 PLJR 114
Motor Vehicles Act, 1988 - Section 140 166 173
High Courts08 Aug 2014
Brajendra Kumar Sinha Vs The South Bihar Power Distribution Company Ltd.
Patna High Court · (2014) 4 PLJR 392
High Courts07 Aug 2014Disposed Off
Divisional Manager United India Insurance Company Limited Vs Bedama Devi
Patna High Court · (2014) 4 BLJud 114
High Courts07 Aug 2014
Babuli Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 726
High Courts07 Aug 2014
The State of Bihar Vs Bhagwan Singh
Patna High Court · AIR 2014 Patna 208 : (2014) 143 FLR 763 : (2014) 3 LLN 786 : (2014) 4 PLJR 229
Constitution of India, 1950 — Article 226