High Courts28 Aug 2014Dismissed
Yogendra Prasad Singh Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 470
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 706 of 2,660
High Courts28 Aug 2014
Tarkeshwar Prasad Vs The State of Bihar The State of Bihar Vs Arjun Chourasia
Patna High Court · (2014) 08 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313, 317Penal Code, 1860 (IPC) — Section 120B, 120B, 201, 302, 364
High Courts27 Aug 2014
Chaturbhuj Sahay Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 50
High Courts27 Aug 2014
Ram Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0025
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 235Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts27 Aug 2014
Fagu Lal Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 618
Penal Code, 1860 (IPC) — Section 376
High Courts27 Aug 2014
Brahmdeo Sahni Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0001
Penal Code, 1860 (IPC) — Section 302, 34
High Courts26 Aug 2014
Kaushal Mahto Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 204
Arms Act, 1959 — Section 25(1B)A, 26, 27, 35Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 21(1), 22Constitution of India, 1950 — Article 21, 22, 226
High Courts26 Aug 2014
Ramendra Ram Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 413
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts26 Aug 2014
Manoj Ram Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts25 Aug 2014Allowed
Arti Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 276
High Courts25 Aug 2014
Sunita Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 10
High Courts22 Aug 2014Allowed
Umesh Sharma Vs Sadanand Jha and Others
Patna High Court · (2015) 2 PLJR 405
Constitution of India, 1950 - Article 226
High Courts22 Aug 2014
G.V. Nutan Vs Bihar Combined Entrance Competitive Examination Board
Patna High Court · (2014) 4 PLJR 200
Constitution of India, 1950 — Article 226
High Courts22 Aug 2014Dismissed
Rajesh Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 12
High Courts22 Aug 2014
The Bihar Medical and Public Health Employees Association Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0022
Constitution of India, 1950 — Article 12, 226
High Courts22 Aug 2014
Santlal Chaudhary Vs The State of Bihar
Patna High Court · (2015) LabIC 1067 : (2014) 4 PLJR 662
Constitution of India, 1950 — Article 226
High Courts22 Aug 2014
The Union of India Vs Kala Chand Rout
Patna High Court · (2014) LabIC 3985 : (2015) 2 PLJR 74
High Courts21 Aug 2014Allowed
Upendra Prasad @ Sanjay Kumar Vs State of Bihar
Patna High Court · (2014) 4 BLJud 100
High Courts21 Aug 2014
Dukhharan Yadav and Others Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 21
Penal Code, 1860 (IPC) — Section 302, 323, 325, 34