High Courts09 Sept 2014
Arun Kumar Vs The State of Bihar
Patna High Court · (2014) 09 PAT CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
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Patna High Court judgments
53,186 judgments · page 704 of 2,660
High Courts09 Sept 2014
Ram Ratan Lal Vs Mahendra Prasad
Patna High Court · (2014) 09 PAT CK 0010
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 41 Rule 27Evidence Act, 1872 — Section 18
High Courts08 Sept 2014
Devendra Prasad Singh Vs B.R.A. Bihar University and Others
Patna High Court · (2015) 1 PLJR 815
Constitution of India, 1950 — Article 12, 226
High Courts08 Sept 2014
Gopal Jha Vs Vimla Devi
Patna High Court · (2015) 2 ACC 783 : (2014) 4 PLJR 354
Motor Vehicles Act, 1988 — Section 140, 140(3), 173, 2(30)
High Courts08 Sept 2014
Geeta Devi Vs The State of Bihar
Patna High Court · AIR 2014 Patna 210 : (2015) 145 FLR 48 : (2014) 4 PLJR 610 : (2014) 4 SCT 704
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 2, 3, 4, 4(2)Constitution of India, 1950 — Article 31
High Courts08 Sept 2014
Nand Kumar Thakur Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 210
Bihar Tenancy Act, 1885 — Section 103, 103(A), 103(A)(3), 103A, 103A(3)Civil Procedure Code, 1908 (CPC) — Section 114, 115Constitution of India, 1950 — Article 226
High Courts05 Sept 2014Disposed Off
Surya Kumar Rai Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 82
Forest Act, 1927 - Section 53
High Courts05 Sept 2014Allowed
Sunaina Yadav and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 25
Arms Act, 1959 - Section 27 — Criminal Procedure Code, 1973 (CrPC) - Section 144 — Penal Code, 1860 (IPC) - Section 148, 149, 302
High Courts05 Sept 2014
Chandan Kumar Vs The North Bihar Power Distribution Company Ltd.
Patna High Court · (2014) 4 PLJR 231
Constitution of India, 1950 — Article 226
High Courts05 Sept 2014
Munna Rai Vs The State of Bihar
Patna High Court · (2015) CriLJ 1291 : (2015) 2 Crimes 156
Arms Act, 1959 — Section 25(1A), 25(1A)(1B)A, 25(1A)(1B)A, 25(1B) A, 26
High Courts05 Sept 2014
Subhash Chandra Paswan Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 401
High Courts04 Sept 2014
Chandradeo Narayan Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 53
High Courts04 Sept 2014
Bhushan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 1076
Criminal Procedure Code, 1973 (CrPC) — Section 225, 301
High Courts04 Sept 2014
Hansraj Ram Vs The State of Bihar
Patna High Court · (2014) CriLJ 4986 : (2015) 1 Crimes 70
Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Sept 2014Dismissed
Kishori Choudhary Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 326
High Courts04 Sept 2014
State of Bihar Vs United Commercial Bank Ltd.
Patna High Court · AIR 2014 Patna 225
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 58Land Acquisition Act, 1894 — Section 18
High Courts03 Sept 2014
Nayyer Iqbal Vs Awadesh Singh and Others
Patna High Court · (2015) LabIC 508 : (2015) 2 PLJR 599
High Courts03 Sept 2014
Shree Durga Rice Mill Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 340
Bihar Value Added Tax Act, 2005 — Section 79Contract Act, 1872 — Section 25, 26Customs Act, 1962 — Section 35H(1)
High Courts02 Sept 2014
Sona Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 847