High Courts02 Sept 2014
Rajiv Nand Singh Vs State of Bihar
Patna High Court · (2014) 4 Crimes 492
Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 705 of 2,660
High Courts02 Sept 2014
Rajnikant Ojha Vs Union of India
Patna High Court · (2014) 4 PLJR 511
Constitution of India, 1950 — Article 14, 141, 16, 226, 227
High Courts02 Sept 2014
Kameshwar Mehta Vs Mostt. Deo Pathi Kuer
Patna High Court · (2014) 09 PAT CK 0057
Bihar Tenancy Act, 1885 — Section 26, 40Hindu Succession Act, 1956 — Section 14, 14(1)Specific Relief Act, 1963 — Section 34
High Courts02 Sept 2014
Abdul Quashim Siddiqui Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 661
Constitution of India, 1950 — Article 14
High Courts02 Sept 2014
Raja Nand Singh Vs The State of Bihar
Patna High Court · (2014) 09 PAT CK 0024
Penal Code, 1860 (IPC) — Section 34, 406, 420, 467, 468
High Courts02 Sept 2014
Pratap Sah Vs The State of Bihar
Patna High Court · (2014) CriLJ 4981
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts01 Sept 2014
Shanti Devi Vs Gyatri Upadhayay and Others
Patna High Court · (2015) 1 PLJR 785
High Courts01 Sept 2014
Urmila Singh Vs The Punjab National Bank and Others
Patna High Court · (2015) 1 PLJR 894
High Courts01 Sept 2014
Tirupati Sugars Limited Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 155
Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981 — Section 30, 31, 31 (2), 62Constitution of India, 1950 — Article 226
High Courts01 Sept 2014
Lalit Kumar Sharma Vs State of Bihar
Patna High Court · (2014) 4 Crimes 527
Essential Commodities Act, 1955 — Section 7, 8Penal Code, 1860 (IPC) — Section 414, 420, 421, 467, 468
High Courts01 Sept 2014
Ram Balak Paswan Vs The State of Bihar
Patna High Court · (2014) 09 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts01 Sept 2014
Lalit Kumaer Sharma Vs The State of Bihar
Patna High Court · (2014) 09 PAT CK 0020
Essential Commodities Act, 1955 — Section 7, 8Penal Code, 1860 (IPC) — Section 414, 420, 421, 467, 468
High Courts01 Sept 2014
Karan Kamal Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 718
Hindu Marriage Act, 1955 — Section 1, 7Penal Code, 1860 (IPC) — Section 316, 34, 375, 376, 504
High Courts29 Aug 2014Dismissed
Ful Kumari Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 530
Penal Code, 1860 (IPC) - Section 149, 302
High Courts29 Aug 2014
Mahendra Yadav Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 377
Bihar Land Disputes Resolution Act, 2009 — Section 2, 4, 4(4), 4(5)Constitution of India, 1950 — Article 14
High Courts29 Aug 2014
Ramji Singh Vs State of Bihar
Patna High Court · (2014) 08 PAT CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 396
High Courts29 Aug 2014
Anamika Kumari Vs The State of Bihar
Patna High Court · (2014) LabIC 4027 : (2015) 4 PLJR 837
Constitution of India, 1950 — Article 142, 226
High Courts29 Aug 2014
Ranjeet Singh Vs State Bank of India
Patna High Court · (2014) 4 PLJR 386
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468