High Courts11 Sept 2014
Chandrika Tiwary Vs Punjab National Bank and Others
Patna High Court · (2015) 1 PLJR 56
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 703 of 2,660
High Courts11 Sept 2014
Zakir Hussain Vs The State of Bihar
Patna High Court · (2015) CriLJ 754 : (2014) 4 PLJR 196
Drugs and Cosmetics Act, 1940 — Section 18, 18A, 22, 23, 33EEA
High Courts11 Sept 2014Dismissed
Raj Narayan Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 891
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16 16(1) 16(3) 16(i)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 34Registration Act, 1908 - Section 47 6 61
High Courts11 Sept 2014
Sudhan Chandra Guha Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 464
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 41 Rule 33Specific Relief Act, 1963 - Section 34
High Courts11 Sept 2014Allowed
Fatma Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 325
High Courts10 Sept 2014Dismissed
Bibi Basarion Vs Md. Nazriruddin
Patna High Court · (2014) 4 BBCJ 324 : (2014) 4 BLJud 261
High Courts10 Sept 2014Allowed
M/s Sheo Bhagwan Mohan Lal Vs Indian Potash Ltd.
Patna High Court · (2014) 4 BLJud 137
High Courts10 Sept 2014Allowed
Hanumant Lall Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 607 : (2015) 1 BLJud 336
High Courts10 Sept 2014
Arvind Kumar Singh Vs The Chairman, Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2015) 1 PLJR 826
High Courts10 Sept 2014Dismissed
Shambhu Dayal Pathak and Others Vs Madhya Bihar Gramin Bank and Others
Patna High Court · (2015) 2 PLJR 474
High Courts10 Sept 2014
Bishwanath Singh Vs The State of Bihar and Others
Patna High Court · (2015) CriLJ 892
Criminal Procedure Code, 1973 (CrPC) — Section 165, 167, 167(5), 167(6), 173Forest (Conservation) Act, 1980 — Section 2, 3Forest Act, 1927 — Section 30, 32, 33, 41, 42
High Courts10 Sept 2014
The State of Bihar and Others Vs Krishna Prasad
Patna High Court · (2015) LabIC 662 : (2015) 1 PLJR 849
Constitution of India, 1950 — Article 14, 16, 162, 226, 309
High Courts10 Sept 2014
Saheb Panjiara Vs The State of Bihar
Patna High Court · (2014) 09 PAT CK 0063
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts10 Sept 2014
Annu Kumari Vs The State Election Commission
Patna High Court · (2014) 4 PLJR 667
High Courts10 Sept 2014
Rakesh Kumar Yadav Vs Anant Kumar Jain and Others
Patna High Court · (2015) 3 BC 400
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17
High Courts10 Sept 2014
Vishnu Kant Gupta Vs Ashok Kumar Sinha
Patna High Court · AIR 2015 Patna 8
Constitution of India, 1950 — Article 300A
High Courts10 Sept 2014
Sudarshan Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 580
High Courts10 Sept 2014
Bibi Basarion Vs Nazriruddin
Patna High Court · (2014) 09 PAT CK 0009
Bihar Tenancy Act, 1885 — Section 108Specific Relief Act, 1963 — Section 31, 34
High Courts09 Sept 2014Disposed off
Rakesh Kumar Wats and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 226
Arms Act, 1959 - Section 14, 30 — Constitution of India, 1950 - Article 226