High Courts21 Aug 2014
Shiva Narayan Singh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 10
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 707 of 2,660
High Courts21 Aug 2014
United India Insurance Company Limited Vs Sobha Devi
Patna High Court · (2014) 4 PLJR 509
Motor Vehicles Act, 1988 — Section 140, 166, 173
High Courts21 Aug 2014
Santosh Kr. Tiwari Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 562
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts21 Aug 2014
Santosh Kr Tiwari Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0004
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts20 Aug 2014Dismissed
Ganauri Beldar Vs State of Bihar
Patna High Court · (2014) 4 BBCJ 360 : (2014) 4 BLJud 132
High Courts20 Aug 2014
Ravi Kumar Patel and Others Vs The State of Bihar and Others
Patna High Court · (2015) 5 FLT 448 : (2015) 1 PLJR 844
High Courts20 Aug 2014
The State of Bihar Vs Ram Chandra Yadav
Patna High Court · (2014) 4 PLJR 623
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
High Courts20 Aug 2014
Raj Kr. Singh Vs Madhuri Kumari
Patna High Court · (2015) 1 PLJR 543
Civil Procedure Code, 1908 (CPC) — Section 35(2)Criminal Procedure Code, 1973 (CrPC) — Section 144Evidence Act, 1872 — Section 101, 102, 103, 73
High Courts20 Aug 2014
Bal Kishore Prasad Vs Chando Devi
Patna High Court · (2014) 08 PAT CK 0005
Limitation Act, 1963 — Section 17
High Courts19 Aug 2014Allowed
Ram Narayan Mishra Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 424
Criminal Procedure Code, 1973 (CrPC) - Section 161(3) 162 172(2) 173(5) 207Penal Code, 1860 (IPC) - Section 299 300 302 304 307
High Courts19 Aug 2014Dismissed
Arjun Prajapat Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 493
Criminal Procedure Code, 1973 (CrPC) - Section 154 162 235Penal Code, 1860 (IPC) - Section 302 326
High Courts19 Aug 2014Allowed
Nawal Kishore Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 545
Constitution of India, 1950 - Article 14 16 16(1) 226
High Courts14 Aug 2014
Arvind Kumar Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 255
Criminal Procedure Code, 1973 (CrPC) — Section 239Essential Commodities Act, 1955 — Section 7
High Courts14 Aug 2014
L.G. Electronics India Pvt. Ltd. Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 830
Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420, 468
High Courts13 Aug 2014
Rabindra Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 CCR 58 : (2015) CriLJ 471 : (2015) 1 PLJR 63 : (2015) 2 RCR(Criminal) 93
Criminal Procedure Code, 1973 (CrPC) — Section 193Drugs and Cosmetics Act, 1940 — Section 18(a)(vi), 18(B), 18(C), 27(b)(ii), 27(d)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 4, 6
High Courts13 Aug 2014
Bhawan Alankar Vs The State of Bihar
Patna High Court · (2015) CriLJ 752 : (2014) 4 PLJR 573
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210Penal Code, 1860 (IPC) — Section 406, 409, 420, 467, 468
High Courts13 Aug 2014Dismissed
Karamvir Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 117
High Courts12 Aug 2014Allowed
Habbibullah Vs State of Bihar
Patna High Court · (2015) 2 PLJR 328
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162 — Penal Code, 1860 (IPC) - Section 302
High Courts12 Aug 2014
Kamlesh Dikshit Raj Vs The State of Bihar
Patna High Court · (2015) LabIC 325 : (2014) 4 PLJR 308
Bihar Police Act, 2007 — Section 55, 94Constitution of India, 1950 — Article 14, 16