High Courts01 Aug 2014Disposed Off
Prafull Chandra Singh Vs State of Bihar
Patna High Court · (2014) 3 BBCJ 682
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 710 of 2,660
High Courts01 Aug 2014
Rabari Devi Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 776
Penal Code, 1860 (IPC) — Section 171F, 188
High Courts01 Aug 2014
The State of Bihar Vs Mukti and Company
Patna High Court · (2014) 08 PAT CK 0052
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 14, 18
High Courts01 Aug 2014
Prafull Chandra Singh Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0049
High Courts01 Aug 2014
Pramod Kumar Vs State of Bihar
Patna High Court · (2014) LabIC 4070
Constitution of India, 1950 — Article 14, 16, 226
High Courts01 Aug 2014
Kisan Cold Storage Vs South Bihar Power Distribution Company
Patna High Court · (2014) 3 PLJR 813
High Courts01 Aug 2014
Tapeshwar Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 798
Bihar Public Land Encroachment Act, 1956 — Section 3, 4, 5, 6, 6AConstitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts01 Aug 2014
Ram Lakhan Prasad Singh Vs Bulak Prasad
Patna High Court · (2014) 08 PAT CK 0009
High Courts01 Aug 2014
Tipan Yadav Vs The State of Bihar
Patna High Court · (2014) 08 PAT CK 0008
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34, 379, 384
High Courts31 Jul 2014
Dinbandhu Kumar Kanavjiya and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 623
Constitution of India, 1950 — Article 16(4), 320, 320(4), 335
High Courts31 Jul 2014
Pawan Munjal Vs The State of Bihar
Patna High Court · (2016) 1 PLJR 523
Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts31 Jul 2014
Satendra Rai Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0050
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 147, 149, 201, 307
High Courts31 Jul 2014Dismissed
Ram Bilas Vishwakarma Vs Chairman-cum-Managing Director, Central Bank of India and Others
Patna High Court · (2015) 3 PLJR 36
Constitution of India, 1950 - Article 226
High Courts31 Jul 2014
Mahendra Prasad Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0001
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts28 Jul 2014
Ally Food Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 84
Bihar and Orissa Excise Act, 1915 — Section 22-DConstitution of India, 1950 — Article 14, 226, 47
High Courts28 Jul 2014
Kapil Ram Vs The State of Bihar
Patna High Court · (2015) CriLJ 849 : (2014) 3 PLJR 769
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts25 Jul 2014Dismissed
Sheikh Sarfuddin Vs State of Bihar
Patna High Court · (2014) 4 BBCJ 246 : (2014) 3 BLJud 330
High Courts25 Jul 2014
Tapan Kumar Bhowmick Vs The Chairman and Managing Director and Others
Patna High Court · (2015) 1 PLJR 391
High Courts25 Jul 2014
Raj Bali Singh Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0055
Penal Code, 1860 (IPC) — Section 323, 341, 353, 363, 364