High Courts11 Jul 2014
Satya Narayan Singh Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 471
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 713 of 2,660
High Courts11 Jul 2014Allowed
Raghunath Saran Sinha and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 20
High Courts11 Jul 2014Allowed
Ramrati Devi Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 273
High Courts11 Jul 2014
Ram Binod Yadav Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts11 Jul 2014
Raghunandan Yadav Vs The State of Bihar
Patna High Court · (2014) LabIC 4019
Constitution of India, 1950 — Article 311(2)
High Courts11 Jul 2014Partly Allowed
Umesh Manjhi Vs The Union of India
Patna High Court · (2014) 07 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(A), 20(b)(ii)(B), 20(b)(ii)(C), 20(b)(ii)C
High Courts10 Jul 2014Dismissed
Hira Kant Chaudhary Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0062
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
High Courts10 Jul 2014
Rabri Devi Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 778
Penal Code, 1860 (IPC) — Section 171B(i), 188
High Courts10 Jul 2014Allowed
Shyam Rai Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 124
Arms Act, 1959 - Section 25(1-B)A 26Bihar Control of Crimes Act, 1981 - Section 12 12(2) 12-A 21(1) 22Constitution of India, 1950 - Article 21 22 226
High Courts09 Jul 2014
Tarkeshwar Singh Vs The State of Bihar
Patna High Court · (2014) 3 PLJR 745
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 203, 245, 482
High Courts09 Jul 2014Allowed
Jainandan Prasad Singh Vs State of Bihar
Patna High Court · (2014) 4 PLJR 160
Criminal Procedure Code, 1973 (CrPC) — Section 211, 212, 213, 313Penal Code, 1860 (IPC) — Section 149, 201, 302, 34, 364
High Courts08 Jul 2014
Himalaya Construction Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 821
Constitution of India, 1950 — Article 226
High Courts08 Jul 2014Dismissed
State of Bihar Vs Sarju Ram
Patna High Court · (2014) 07 PAT CK 0063
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 9
High Courts08 Jul 2014
Lakshmi Narayan Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 185
High Courts08 Jul 2014Allowed
Vijaydhari Kumar Vs State of Bihar and Others
Patna High Court · (2015) CriLJ 3263
Penal Code, 1860 (IPC) - Section 499 500 501 502
High Courts07 Jul 2014Disposed Off
Surya Vijoy Kumar Singh Vs Robina Wasik
Patna High Court · (2014) 3 BBCJ 520