High Courts07 Jul 2014Dismissed
Nehal Farrukh Vs Life Insurance Corporation of India and Others
Patna High Court · (2015) 2 PLJR 601
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 714 of 2,660
High Courts07 Jul 2014
Sudhakar Tiwari Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 1
High Courts07 Jul 2014
National Insurance Company Ltd. Vs Santoshi Kejriwal
Patna High Court · (2014) 4 ACC 785
High Courts07 Jul 2014
Ram Das Gupta Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 138
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 17Constitution of India, 1950 — Article 226
High Courts07 Jul 2014
Rabindra Kumar Verma Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 428
High Courts04 Jul 2014
Kamta Prasad Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 823
Bihar Land Disputes Resolution Act, 2009 — Section 4, 4(1), 4(5)
High Courts03 Jul 2014
Geeta Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 790
High Courts03 Jul 2014Allowed
Yadunandan Raut Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 123
High Courts03 Jul 2014Allowed
Dina Nath Paswan Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts02 Jul 2014Dismissed
Mritunjay Mohan Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 518
Bihar Tenancy (Amendment) Rules, 1992 - Rule 1-A
High Courts02 Jul 2014
The Union of India Vs Meena Devi
Patna High Court · (2014) LabIC 3459 : (2015) 2 PLJR 69
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts02 Jul 2014Allowed
Budhu Tudu Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts02 Jul 2014Allowed
Kailash Sharma Vs The State of Bihar
Patna High Court · (2014) 07 PAT CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts01 Jul 2014
Kaushal Kishore Suman Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 187