High Courts11 Nov 2014
Dayanath Jha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 637
Bihar Police Act, 2007 — Section 10, 10(2)Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 697 of 2,660
High Courts11 Nov 2014
Krishna Singh Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0060
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts11 Nov 2014
Imteyaz Ahmad Vs The Bihar State Sunni Wakf Board
Patna High Court · AIR 2015 Patna 32 : (2014) 4 PLJR 689
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014Dismissed
Sanjay Kumar Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 576 : (2015) 1 BLJud 321
High Courts10 Nov 2014Dismissed
Sheo Kumar Yadav and Others Vs State of Bihar
Patna High Court · (2015) 2 PLJR 447
Penal Code, 1860 (IPC) - Section 107, 114, 147, 148, 149
High Courts10 Nov 2014
Dayanand Singh and Others Vs The Government of Bihar and Others
Patna High Court · (2015) 1 PLJR 254
Constitution of India, 1950 — Article 14, 146, 148, 16, 16(4)
High Courts10 Nov 2014
Dayanand Singh Vs The Government of Bihar
Patna High Court · (2014) 11 PAT CK 0054
Constitution of India, 1950 — Article 14, 146, 148, 16, 16(4)
High Courts10 Nov 2014
Suresh Yadav Vs The State of Bihar
Patna High Court · (2015) LabIC 377 : (2015) 2 PLJR 464
Constitution of India, 1950 — Article 162, 226
High Courts10 Nov 2014
Dow Agro Sciences India Private Limited Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0035
Insecticides Act, 1968 — Section 24(1), 24(3), 29Penal Code, 1860 (IPC) — Section 420
High Courts10 Nov 2014
Ram Akhilesh Singh Vs The State of Bihar
Patna High Court · (2015) LabIC 381 : (2015) 1 PLJR 630
High Courts10 Nov 2014
Ram Vishun Singh Vs The State of Bihar
Patna High Court · AIR 2015 Patna 1 : (2015) 1 PLJR 877
Bihar Co-operative Societies Act, 1935 — Section 14(2)Constitution of India, 1950 — Article 15(4), 19(1)(c), 19(1)(g), 226, 243(ZJ)
High Courts10 Nov 2014
Digambar Thakur Vs The State of Bihar
Patna High Court · (2015) LabIC 212 : (2015) 1 PLJR 918
Constitution of India, 1950 — Article 226, 309
High Courts10 Nov 2014
Raj Kishore Prasad Vs The Patna University Patna
Patna High Court · (2014) 11 PAT CK 0008
Constitution of India, 1950 — Article 226Patna University Act, 1976 — Section 18, 2, 25, 26, 27
High Courts07 Nov 2014
Indra Pratap Singh Vs The State of Bihar
Patna High Court · AIR 2015 Patna 20 : (2014) 4 PLJR 684
Constitution of India, 1950 — Article 300A
High Courts07 Nov 2014
Kavita Devi Vs The State of Bihar
Patna High Court · AIR 2015 Patna 10 : (2015) 2 PLJR 452
Constitution of India, 1950 — Article 226, 243ZI
High Courts07 Nov 2014
Sanjay Kumar Sinha Vs Patna Municipal Corporation
Patna High Court · (2014) 11 PAT CK 0020
High Courts05 Nov 2014Disposed Off
Sri Ram Das Mandal Vs Tilka Manjhi Bhagalpur University
Patna High Court · (2015) 1 BLJud 107
High Courts05 Nov 2014
Angad Singh Vs The Bihar State Co-operative Land Development Bank and Others
Patna High Court · (2015) 2 PLJR 144
Penal Code, 1860 (IPC) - Section 302, 34