High Courts21 Oct 2014Allowed
Rana Ranjeet Singh Vs The United India Insurance Co. Ltd. and Others
Patna High Court · (2015) 3 PLJR 303
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 699 of 2,660
High Courts20 Oct 2014
Yogendra Mishra Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0021
Penal Code, 1860 (IPC) — Section 34, 420, 427, 447, 466
High Courts20 Oct 2014
Moti Rabidas Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts17 Oct 2014
Wakil Rai Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0022
Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 324
High Courts16 Oct 2014Dismissed
Mina Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 37
High Courts16 Oct 2014
Vijay Kumar Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 609
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 149 302
High Courts15 Oct 2014
Shiwan Tiwary Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 34, 342, 379
High Courts15 Oct 2014
Awadhesh Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 699
High Courts15 Oct 2014
Banaras Singh Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 144, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts14 Oct 2014
Bhab Nath Jha Vs The State of Bihar and Others
Patna High Court · (2015) LabIC 503
Constitution of India, 1950 — Article 12, 226, 227
High Courts14 Oct 2014
Sita Devi Vs The State of Bihar
Patna High Court · (2015) CriLJ 435
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 207, 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113B
High Courts14 Oct 2014
Udahran Sah Vs The State of Bihar
Patna High Court · (2015) CriLJ 470
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 413, 414
High Courts14 Oct 2014
Ram Subodh Mishra Vs State of Bihar
Patna High Court · (2014) 10 PAT CK 0014
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts14 Oct 2014
Krishna Nand Sahu Vs Suwanti Devi
Patna High Court · (2014) 10 PAT CK 0001
Evidence Act, 1872 — Section 32(7)Specific Relief Act, 1963 — Section 31
High Courts13 Oct 2014
Karan Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0031
Penal Code, 1860 (IPC) — Section 376
High Courts13 Oct 2014
Faguni Sahni Vs The State of Bihar
Patna High Court · (2015) CriLJ 474
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Oct 2014
Meena Devi Vs Sunita Devi
Patna High Court · (2014) 10 PAT CK 0013
Civil Procedure Code, 1908 (CPC) — Section 11