High Courts05 Nov 2014
Haridwar Pandey Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 901
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 698 of 2,660
High Courts05 Nov 2014
Shashi Prabha Rai Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 620
High Courts05 Nov 2014
Sunarika Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 888
High Courts05 Nov 2014
Kamal Narain Das Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 685
Penal Code, 1860 (IPC) — Section 228, 500
High Courts05 Nov 2014
Kanti Kumari Khatri Vs The Rajendra Agricultural University
Patna High Court · (2014) 11 PAT CK 0042
Constitution of India, 1950 — Article 226
High Courts05 Nov 2014
Hindustan Steel Works Construction Ltd. Vs The State of Bihar
Patna High Court · (2015) 1 PLJR 697
Constitution of India, 1950 — Article 12, 21, 226, 42Criminal Procedure Code, 1973 (CrPC) — Section 100, 195, 346Penal Code, 1860 (IPC) — Section 175, 176, 177, 178, 179
High Courts03 Nov 2014
Syed Hassan Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0053
Constitution of India, 1950 — Article 226
High Courts03 Nov 2014
Hemlata Devi Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 701
Constitution of India, 1950 — Article 226
High Courts03 Nov 2014
Hulas Rai Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0040
Penal Code, 1860 (IPC) — Section 395
High Courts03 Nov 2014
Ram Krishna Singh Vs State of Bihar
Patna High Court · (2015) CriLJ 1408 : (2015) 2 PLJR 610
Penal Code, 1860 (IPC) — Section 149, 302
High Courts03 Nov 2014
Sachida Nand Sharma Vs The State of Bihar
Patna High Court · (2015) LabIC 1430 : (2015) 1 PLJR 58 : (2014) 4 PLJR 759
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Constitution of India, 1950 — Article 226
High Courts22 Oct 2014Dismissed
Dharamsheela Devi Vs State of Bihar
Patna High Court · (2014) 4 BBCJ 456 : (2015) 1 BLJud 223
High Courts22 Oct 2014
Ram Padarath Singh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 497
Army Act, 1950 — Section 125, 125(2), 126, 126(2), 127Constitution of India, 1950 — Article 20, 21, 226, 33Criminal Procedure Code, 1973 (CrPC) — Section 120, 125, 154(1), 156, 156(3)
High Courts22 Oct 2014
Sohan Lal Jain Vs The State of Bihar
Patna High Court · (2014) 10 PAT CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 313, 465Evidence Act, 1872 — Section 10, 114, 3, 45, 46Penal Code, 1860 (IPC) — Section 120(B), 120B, 419, 420, 467
High Courts22 Oct 2014
Shankar Choudhary Vs Binod Pathak
Patna High Court · (2015) 3 PLJR 376
Bihar Land Reforms Act, 1950 — Section 6Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 10A, Order 22 Rule 4, 100Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts21 Oct 2014
Ardhendu Biswas and Others Vs Anand Moyee Devi and Others
Patna High Court · (2015) 1 PLJR 1085
Civil Procedure Code, 1908 (CPC) — Section 2(2), 2(9), 96, 96(3)
High Courts21 Oct 2014
Naresh Sharma Vs State of Bihar
Patna High Court · (2014) 10 PAT CK 0026
Penal Code, 1860 (IPC) — Section 201, 302, 34