High Courts17 Nov 2014
Krishna Dutt Jha Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 365, 379, 504
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 696 of 2,660
High Courts17 Nov 2014
Bhagwan Singh Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 145, 197, 202Penal Code, 1860 (IPC) — Section 120B, 193, 371, 384, 420
High Courts17 Nov 2014
Harinandan Sao Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0015
Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Nov 2014Disposed off
Nayyar Khurshid Vs The Jammu and Kashmir Bank Ltd. and Others
Patna High Court · (2015) 2 PLJR 863
Constitution of India, 1950 - Article 12
High Courts14 Nov 2014Dismissed
Sanjay Kumar Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 31
High Courts14 Nov 2014
Munni Devi Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 741
Constitution of India, 1950 — Article 226
High Courts14 Nov 2014
Ram Lakhan Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 172(2)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts14 Nov 2014
Raj Kishore Tiwary Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0028
Penal Code, 1860 (IPC) — Section 379, 504
High Courts13 Nov 2014
Rina Devi and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 476
Bihar Land Disputes Resolution Act, 2009 - Section 2, 3, 4, 4(1)(d), 4(5) — Bihar Tenancy Act, 1885 - Section 26 — Constitution of India, 1950 - Article 14 — Transfer of Property Act, 1882 - Section 54
High Courts13 Nov 2014
Manoj Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 639
Bihar Co-operative Societies Act, 1935 — Section 14(3), 2(i), 40, 66-BConstitution of India, 1950 — Article 19(c), 243-ZT, 43-B
High Courts13 Nov 2014Allowed
Jagarnath Prasad and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 450
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 11, 15(1) — Bihar Land Tribunal Act, 2009 - Section 15, 9
High Courts13 Nov 2014
Ishwari Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0058
Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Nov 2014
Gyan Ranjan Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0024
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 23, 24, 25
High Courts12 Nov 2014Allowed
Sristydhar Neogy and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 BC 406
Penal Code, 1860 (IPC) - Section 406, 420
High Courts12 Nov 2014Allowed
Shiv Kumar Rai Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 432
Explosive Substances Act, 1908 - Section 3, 4 — Penal Code, 1860 (IPC) - Section 188, 324
High Courts12 Nov 2014
Sandeep Kumar Chhapariya Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 196
High Courts12 Nov 2014
Lal Babu Prasad Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0002
Arms Act, 1959 — Section 27Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 323, 406, 420, 452
High Courts11 Nov 2014Allowed
Jaikaran Mehta Vs Sri Kishore Mehta
Patna High Court · (2015) 1 BBCJ 139 : (2015) 1 BLJud 98
High Courts11 Nov 2014Disposed off
V.S.K. Enterprises Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 17
Income Tax Act, 1961 - Section 22, 44(4)