High Courts01 Dec 2014Dismissed
Branch Manager, Oriental Insurance Company Vs Devendra Singh and Others
Patna High Court · (2015) 2 PLJR 141
Motor Vehicles Act, 1988 - Section 173
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 694 of 2,660
High Courts01 Dec 2014
Krishna Sinha Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 898
High Courts01 Dec 2014
Ramesh Kumar Suman Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 829
High Courts01 Dec 2014
The State of Bihar and Others Vs Ramesh Prasad and Others
Patna High Court · (2015) 1 PLJR 645
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 22, Order 22 Rule 22, Order 22 Rule 3, Order 22 Rule 4, Order 9 Rule 9Constitution of India, 1950 — Article 137, 226Hindu Succession Act, 1956 — Section 8
High Courts01 Dec 2014
Deo Narayan Yadav Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0006
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts27 Nov 2014
Alam and Others Vs Munni Khatoon and Others
Patna High Court · (2015) 1 PLJR 792
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 11(i)(c), 14, 14(4), 14(7)Criminal Procedure Code, 1973 (CrPC) — Section 115, 96
High Courts27 Nov 2014
Kumar Santosh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 902
High Courts27 Nov 2014
Mukesh Sah Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 22(c), 23(c), 42, 50
High Courts27 Nov 2014
Jumadin Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0026
Penal Code, 1860 (IPC) — Section 302
High Courts27 Nov 2014
Guneshwar Yadav Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 147, 162(2), 172(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 21, 302
High Courts27 Nov 2014
Anjani Kumar Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0004
Bihar Tenancy Act, 1885 — Section 106, 49C, 49G, 49K, 49S
High Courts27 Nov 2014
Ram Prasad Rai Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 307, 323, 448
High Courts26 Nov 2014
Rama Shankar Singh Vs The State of Bihar
Patna High Court · (2015) CriLJ 875
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(c), 21, 22, 42
High Courts26 Nov 2014
Muzaffarpur Re-rolling Mills Vs Binod Kumar Mohta
Patna High Court · (2014) 11 PAT CK 0047
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 2Partnership Act, 1932 — Section 69(2)
High Courts25 Nov 2014
Sashibhushan Kumar Vs The State of Bihar
Patna High Court · AIR 2015 Patna 24 : (2015) 2 ESC 838 : (2015) 144 FLR 719 : (2015) 2 LLJ 173 : (2015) 2 LLN 781 : (2014) 4 PLJR 761 : (2015) 3 SCT 257
Constitution of India, 1950 — Article 14, 16, 21, 311(2)
High Courts25 Nov 2014
Kusum Devi Vs Ram Seni Devi
Patna High Court · (2014) 11 PAT CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Evidence Act, 1872 — Section 32(5), 50Penal Code, 1860 (IPC) — Section 494, 495, 497, 498
High Courts25 Nov 2014Allowed
Sumit Kumar Jha Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 383
Constitution of India, 1950 - Article 226Negotiable Instruments Act, 1881 (NI) - Section 1