High Courts15 Dec 2014Allowed
Ramesh Kumar Das Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 163 : (2015) 1 BLJud 142
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 692 of 2,660
High Courts15 Dec 2014Allowed
Shardanand Singh and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 598
Bihar Municipal Act, 2007 - Section 2(iii), 25(4)
High Courts15 Dec 2014
Sanjay Singh Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts12 Dec 2014Disposed Off
Avinash Kumar Yadav Vs Indian Oil Corporation Ltd.
Patna High Court · (2015) 2 BLJud 20
High Courts12 Dec 2014Allowed
Nilambar Thakur @ Lootan Thakur Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 567 : (2015) 1 BLJud 328
High Courts12 Dec 2014
Ravindra Prasad Azad Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 339
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts12 Dec 2014
Nawneet Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0005
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts11 Dec 2014Allowed
Rajiv Bajaj and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 202
High Courts11 Dec 2014
Sita Ram Chaudhary and Others Vs Mithilesh Kumar Singh and Others
Patna High Court · (2015) 1 PLJR 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts11 Dec 2014
Abhishek Sharma Vs The State of Bihar Ranjit Kumar Vs The Union of India
Patna High Court · AIR 2015 Patna 21 : (2015) 1 PLJR 434
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 20, 33
High Courts10 Dec 2014
Gajendra Pandey Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0018
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts09 Dec 2014Allowed
Surendra Prasad Sinha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 136
High Courts09 Dec 2014
Anil Yadav Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0036
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts09 Dec 2014
Assistant Provident Fund Commissioner Vs Sk. Nasiruddin Biri Merchants Pvt. Ltd. Sk. Nasaruddin Biri Merchant Pvt. Ltd. Vs Regional Provident Fund Commissioner (C and R)
Patna High Court · (2015) 144 FLR 550 : (2015) 1 LLJ 521 : (2015) LLR 382 : (2015) 1 PLJR 797
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 14B, 5E, 7A
High Courts09 Dec 2014
Shubhash Yadav Vs Priyabrat Yadav
Patna High Court · (2014) 12 PAT CK 0019
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts08 Dec 2014Dismissed
Dr. Yogendra Nath Das Vs The Chancellor of The Universities of Bihar
Patna High Court · (2017) 1 PLJR 334
Bihar State Universities Act, 1976 - Section 2(f), Section 2(y)
High Courts08 Dec 2014Dismissed
Rakesh Tiwari Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 570 : (2015) 1 BLJud 341