High Courts08 Dec 2014Allowed
Narendra Kumar Dikshit and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 401
Constitution of India, 1950 - Article 14, 16
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 693 of 2,660
High Courts08 Dec 2014
Heena Pravin Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 432
Constitution of India, 1950 — Article 21
High Courts08 Dec 2014
Sonu Kumar Singh Vs The Union of India and Others
Patna High Court · (2015) LabIC 1144 : (2015) 1 PLJR 430
Constitution of India, 1950 — Article 226
High Courts08 Dec 2014
Ujjwal Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 580
High Courts08 Dec 2014
Dinesh Kumar Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 653
Land Acquisition Act, 1894 — Section 4, 5A, 6, 9
High Courts08 Dec 2014
Sakaldeo Prasad Vs The State of Bhihar
Patna High Court · (2014) 12 PAT CK 0017
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts08 Dec 2014
Sunil Kumar Choudhary Vs The State of Bihar
Patna High Court · (2015) CriLJ 855
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts05 Dec 2014Allowed
Parmeshwar Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 256 : (2015) 1 BLJud 180
High Courts05 Dec 2014
Jitu Jha Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2015) 1 PLJR 903
Constitution of India, 1950 — Article 12, 14, 16, 162, 177Punjab Panchayati Raj Act, 1994 — Section 208(1)(g)
High Courts05 Dec 2014
Naresh Mandal (Yadav) Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0033
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts04 Dec 2014
Rakesh Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0013
Penal Code, 1860 (IPC) — Section 395, 412
High Courts03 Dec 2014
Shiva Gupta Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0034
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 40, 42, 50, 52, 52A
High Courts02 Dec 2014Allowed
Puttu Kumar Laheri Vs State of Bihar
Patna High Court · (2015) 1 BLJud 120
High Courts02 Dec 2014Dismissed
Ritu Kumari Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 149
Constitution of India, 1950 - Article 21-A
High Courts02 Dec 2014
Puttu Kumar Laheri Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0022
Penal Code, 1860 (IPC) — Section 376
High Courts01 Dec 2014Disposed Off
Brajesh Pd. Vs Mankeshwar Pd.
Patna High Court · (2015) 1 BBCJ 201
High Courts01 Dec 2014Dismissed
Babi Kuar Vs National Insurance Co. Ltd.
Patna High Court · (2015) 1 BBCJ 164 : (2015) 1 BLJud 140
High Courts01 Dec 2014Disposed Off
Amjadia Educational and Welfaretrust (Regd) Ahmad Nagar, Vs Union of India
Patna High Court · (2015) 2 BLJud 35
High Courts01 Dec 2014Dismissed
Arti Kumari Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 595
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17