High Courts20 Nov 2014Disposed Off
M/S Belbanwa Machhua Toli Sahkari Grih Nirman Sahyog Samiti Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 135
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 695 of 2,660
High Courts20 Nov 2014Allowed
Banshidhar Paswan Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 129
Constitution of India, 1950 - Article 14, 21
High Courts20 Nov 2014
Apne Aap Women Worldwide Trust India and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 268
Bihar Police Act, 2007 — Section 19Constitution of India, 1950 — Article 23, 39, 45, 47Immoral Traffic (Prevention) Act, 1956 — Section 13, 13(1)(2), 13(3), 15, 16
High Courts20 Nov 2014
Anwar Ali Ansari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 634
Constitution of India, 1950 — Article 14, 16Right of Children to Free and Compulsory Education Act, 2009 — Section 12(c)(d), 23, 32, 4
High Courts20 Nov 2014
Ghulam Rabbani Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0051
Penal Code, 1860 (IPC) — Section 323, 35, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(x)
High Courts20 Nov 2014
Pallo Rabidas Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 294, 311, 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Nov 2014
Birendra Kumar Sinha Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0017
High Courts19 Nov 2014Allowed
Mahesh Yadav Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 56
Penal Code, 1860 (IPC) - Section 307, 395, 397 — Unlawful Activities (Prevention) Act, 1967 - Section 10, 11, 13
High Courts19 Nov 2014
Daya Nand Singh Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 933
Penal Code, 1860 (IPC) — Section 147, 323, 341, 379, 427
High Courts19 Nov 2014
Manoj Kumar Vs The State of Bihar
Patna High Court · (2015) 1 Crimes 472
Penal Code, 1860 (IPC) — Section 272, 273, 419, 420
High Courts19 Nov 2014
Nasruddin Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 164, 172(2)Penal Code, 1860 (IPC) — Section 396
High Courts19 Nov 2014
Waris Vs State of Bihar
Patna High Court · (2014) 11 PAT CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a), 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 420, 467
High Courts19 Nov 2014
Baidya Nath Prasad Singh Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0016
Penal Code, 1860 (IPC) — Section 147, 182, 211, 323, 427
High Courts18 Nov 2014
Arun Paswan Vs The State of Bihar
Patna High Court · (2014) 11 PAT CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 448
High Courts18 Nov 2014
The Employees Provident Fund Organisation Vs Janta Cold Storage Mahnar
Patna High Court · (2015) 144 FLR 711 : (2015) 1 LLJ 319 : (2015) LLR 419 : (2015) 3 PLJR 652
Central Excises and Salt Act, 1944 — Section 35HConstitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 15, 21, 7A, 7B, 7J
High Courts18 Nov 2014
Mahendra Sharma Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 764
Arms Act, 1959 — Section 27Bihar Control of Crimes Act, 1981 — Section 12, 17, 21, 22, 3Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts18 Nov 2014
Dheeraj Kumar Singh Vs The State of Bihar
Patna High Court · (2014) 4 PLJR 756
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11A, 16, 17, 17(1)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24
High Courts17 Nov 2014
Jiwan Shah Vs Keshav Pd. Agrawal
Patna High Court · (2014) 11 PAT CK 0052
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 11(d), 11(i)(c), 12(1)(f), 14Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 7 Rule 10, 115Criminal Procedure Code, 1973 (CrPC) — Section 107, 144