High Courts18 Dec 2014Allowed
Middle School, Pethiya Gochhi Vs Ganesh Choudhary
Patna High Court · (2015) 1 BLJud 196
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 691 of 2,660
High Courts18 Dec 2014Allowed
Pappu Kumar Choudhary Vs Most. Rani Devi
Patna High Court · (2015) 1 BLJud 214
High Courts18 Dec 2014Allowed
Akchay Kumar Mandal Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 11
High Courts18 Dec 2014
Vijay Shankar Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 914
Constitution of India, 1950 — Article 309
High Courts18 Dec 2014Allowed
Priya Ranjan Das Vs State of Bihar and Others
Patna High Court · (2015) 3 PLJR 107
Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 323 34 341 379 498-A
High Courts17 Dec 2014Allowed
State of Bihar Vs Sri Thakurji Maharaj
Patna High Court · (2015) 1 BBCJ 125 : (2015) 1 BLJud 150
High Courts17 Dec 2014
Saryu Singh Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 256
Civil Procedure Code, 1908 (CPC) - Section 20, 20(c), 52, 52(1), 52(2) — Constitution of India, 1950 - Article 226, 226(2), 32
High Courts17 Dec 2014
Vimlesh Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 899
Criminal Procedure Code, 1973 (CrPC) — Section 125(1)
High Courts17 Dec 2014Disposed off
Manju Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 183
High Courts17 Dec 2014
Sheetan Beldar Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0009
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134
High Courts17 Dec 2014
Asarfi Prasad Vs State of Bihar
Patna High Court · (2014) 12 PAT CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 145, 156(3), 161Penal Code, 1860 (IPC) — Section 149, 302, 323, 379, 435
High Courts17 Dec 2014
Ram Ekbal Singh Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 323, 379, 406, 420, 460
High Courts16 Dec 2014Disposed Off
Mukesh Kumar Vs Md. Nasim Khan
Patna High Court · (2015) 2 BLJud 130
High Courts16 Dec 2014Dismissed
Keshri Ram Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 203 : (2015) 1 BLJud 229
High Courts16 Dec 2014Allowed
Chandrakanti Devi Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 143
High Courts16 Dec 2014
Taresh Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 413
Criminal Procedure Code, 1973 (CrPC) — Section 173(3), 193, 209, 227, 319Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 337
High Courts16 Dec 2014
Hema Devi Vs Raghaw Singh
Patna High Court · (2014) 12 PAT CK 0025
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts16 Dec 2014
Arun Kumar Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 504, 506
High Courts15 Dec 2014Disposed Off
Lakshman Pal Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 569