High Courts07 Jan 2015Dismissed
Navin Kumar Vs State of Bihar and Others
Patna High Court · (2015) LabIC 3122
Constitution of India, 1950 - Article 142, 226Penal Code, 1860 (IPC) - Section 294(b), 304, 307, 324, 34
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 689 of 2,660
High Courts07 Jan 2015Disposed off
Javed Vs The State Election Commission (Panchayat) and Others
Patna High Court · (2015) 3 PLJR 144
High Courts07 Jan 2015Dismissed
Ram Prasad Yadav Vs The Administrator, Bhagalpur Municipal Corporation and Others
Patna High Court · (2015) 2 PLJR 373
Limitation Act, 1963 - Section 5
High Courts07 Jan 2015Partly Allowed
Sudhakar Pandey Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 2
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7
High Courts07 Jan 2015Dismissed
Manoj Kumar Vs The Union of India and Others
Patna High Court · (2015) LabIC 946 : (2015) 2 PLJR 197
High Courts07 Jan 2015Disposed off
State of Bihar and Others Vs Harendra Nath Tiwari
Patna High Court · (2015) 1 PLJR 606
High Courts07 Jan 2015Dismissed
Satyendra Tiwary Vs Sarveshwar Tiwary
Patna High Court · (2015) 01 PAT CK 0015
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 12 Rule 6, Order 14 Rule 1, Order 8 Rule 3, Order 8 Rule 5
High Courts06 Jan 2015Allowed
Afzal Mian and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 618
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, 307, 34
High Courts06 Jan 2015Allowed
Shobha Kumari Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 603
Criminal Procedure Code, 1973 (CrPC) - Section 164Penal Code, 1860 (IPC) - Section 366, 366-A
High Courts06 Jan 2015Allowed
Gyanendra Kumar Singh Vs The Bihar Legislative Assembly
Patna High Court · AIR 2015 Patna 42 : (2015) 1 PLJR 582
Constitution of India, 1950 - Article 102, 14, 178, 187, 188Representation of the People Act, 1951 - Section 29A, 33
High Courts06 Jan 2015Dismissed
Bihar State Board of Religious Trust Vs Mahant Siya Ram Das
Patna High Court · (2015) 01 PAT CK 0012
High Courts05 Jan 2015Allowed
Arjun Sah and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 615
Criminal Procedure Code, 1973 (CrPC) - Section 313, 357Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 304, 34
High Courts05 Jan 2015Allowed
Raj Narain Sahni and Others Vs State of Bihar
Patna High Court · (2015) 2 Crimes 592
Penal Code, 1860 (IPC) - Section 395, 412
High Courts05 Jan 2015Dismissed
Satish Kumar Dutt Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 539
Constitution of India, 1950 - Article 14, 16
High Courts05 Jan 2015Disposed off
Bharat Singh Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 30
High Courts05 Jan 2015Disposed off
National Insurance Company Limited Vs Mosmat Jiuti Kuer
Patna High Court · (2015) 01 PAT CK 0014
High Courts05 Jan 2015Disposed off
Rukaiya Naz Vs Ram Ekbal Pandey
Patna High Court · (2015) 01 PAT CK 0013
High Courts24 Dec 2014Disposed Off
Shyam Sunder Mahto Vs State of Bihar
Patna High Court · (2015) 1 BLJud 198
High Courts24 Dec 2014Partly Allowed
Tarni Jha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 222
High Courts24 Dec 2014
Gobardhan Yadav Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0038
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120(B), 302, 34