COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 688 of 2,660
High Courts12 Jan 2015Dismissed
State of Bihar and Others Vs Vimal Prakash and Others
Patna High Court · (2015) 2 PLJR 435
High Courts12 Jan 2015Dismissed
Mohan Singh Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 608
Bihar Municipal Act, 2007 - Section 18Penal Code, 1860 (IPC) - Section 307
High Courts12 Jan 2015Allowed
Jalim Mian Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 313, 323Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts09 Jan 2015Dismissed
Chandradhan Sharma Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 330
Constitution of India, 1950 - Article 226, 311, 311(2)Penal Code, 1860 (IPC) - Section 311, 311(2), 34, 376, 395
High Courts09 Jan 2015Dismissed
Union of India Vs Bholia Devivi
Patna High Court · (2015) 01 PAT CK 0030
High Courts09 Jan 2015Allowed
Nityanand Singh Vs State Election Commission Bihar
Patna High Court · (2015) 2 PLJR 239
Bihar Municipal Act, 2007 - Section 18(1)(l), 18(1)(n), 18(2), 377, 377(1)
High Courts08 Jan 2015Dismissed
State of Bihar and Others Vs Suresh Chandra Srivastava and Others
Patna High Court · (2015) 2 PLJR 792
Limitation Act, 1963 - Section 5
High Courts08 Jan 2015
Birju Pathak and Others Vs State of Bihar
Patna High Court · (2015) 2 DMC 446
Penal Code, 1860 (IPC) - Section 201, 304(13), 304(B), 304B, 34
High Courts08 Jan 2015Allowed
Devendra Prasad Singh and Others Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 10
High Courts08 Jan 2015Dismissed
Harendra Pratap Singh Vs Narendra Damodar Das Modi and Others
Patna High Court · (2015) 2 PLJR 286
Constitution of India, 1950 - Article 163, 164, 74, 75
High Courts08 Jan 2015Disposed off
Braj Kishor Sahni Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 572
Limitation Act, 1963 - Section 5
High Courts08 Jan 2015Dismissed
Branch Manager New India Assurance Co. Ltd. Vs Phoolmati Devi
Patna High Court · (2015) 2 ACC 345 : (2015) 145 FLR 54 : (2015) 2 LLJ 623
High Courts08 Jan 2015Disposed off
Ritesh Kumar Vs Sunil Kumar
Patna High Court · (2015) 01 PAT CK 0029
High Courts07 Jan 2015Disposed Off
Dr. Shobha Nand Jha Vs State of Bihar
Patna High Court · (2015) 3 BBCJ 397
High Courts07 Jan 2015Disposed off
Kiran Devi and Others Vs Jaimangal Rai and Others
Patna High Court · (2015) 2 PLJR 843
High Courts07 Jan 2015Allowed
Mokhtar Nath Ram Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 767
Constitution of India, 1950 - Article 226, 309