High Courts24 Dec 2014
Bhola Prasad Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0028
Bihar Special Courts Act, 2009 — Section 13(1), 14, 14(1), 14(2), 5Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2), 7
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 690 of 2,660
High Courts24 Dec 2014
Nagendra Prasad Lal Vs Union of India (C.B.I.)
Patna High Court · (2014) 12 PAT CK 0023
Penal Code, 1860 (IPC) — Section 120B, 34, 394, 409, 414Prevention of Corruption Act, 1988 — Section 1, 13(2), 13(i)(c), 2, 5(2)(c)(3)
High Courts24 Dec 2014
Tarni Jha Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0016
Penal Code, 1860 (IPC) — Section 307, 308, 309, 310, 311
High Courts24 Dec 2014
Yashin Vs The State of Bihar
Patna High Court · (2014) 12 PAT CK 0011
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 230, 231, 309, 313Evidence Act, 1872 — Section 137, 138
High Courts24 Dec 2014
Ashutosh Sharma Vs The State of Bihar
Patna High Court · (2015) 2 PLJR 495
Criminal Procedure Code, 1973 (CrPC) — Section 157, 161, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 120B, 396, 412
High Courts24 Dec 2014
Pashupati Nath Jha Vs The State of Bihar
Patna High Court · (2015) CriLJ 1066
Criminal Procedure Code, 1973 (CrPC) — Section 221(2), 222, 313Evidence Act, 1872 — Section 37(ii)Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 304A
High Courts23 Dec 2014Disposed Off
Bageshwar Kumar Vs Commissioner of Customs, Patna
Patna High Court · (2017) 346 ELT 591
High Courts23 Dec 2014Allowed
Amarendra Kumar Vs State of Bihar
Patna High Court · (2015) 1 BLJud 209
High Courts23 Dec 2014Allowed
Parwati Devi Vs Raja Ram Sahani
Patna High Court · (2015) 2 PLJR 41
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts23 Dec 2014Allowed
Nanda Dulal Pal and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 16
High Courts23 Dec 2014
The Managing Director and Others Vs The State of Bihar and Others
Patna High Court · (2015) 1 PLJR 419
Constitution of India, 1950 — Article 226
High Courts23 Dec 2014
Asha Devi Vs The Bihar State Electricity Board
Patna High Court · (2015) 145 FLR 578 : (2015) LabIC 1955 : (2015) 4 PLJR 388
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 147, 302, 307, 323, 324
High Courts22 Dec 2014Dismissed
Most. Sheoraj Devi, Ramdhyan Singh, Mohan Singh, Gopal Singh Vs Shukhdeo Nonia
Patna High Court · (2015) 1 BBCJ 155
High Courts22 Dec 2014Allowed
Dr. Beena Kumari Sinha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 220
High Courts22 Dec 2014Allowed
Binod Kumar Kapoor Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 200
High Courts22 Dec 2014
Sheoraj Devi Vs Shukhdeo Nonia
Patna High Court · (2014) 12 PAT CK 0030
Evidence Act, 1872 — Section 47, 67, 67A, 90
High Courts19 Dec 2014Allowed
Bipin Bihari Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 298
High Courts19 Dec 2014Dismissed
Singho Paswan Vs Baleshwar Paswan
Patna High Court · (2015) 1 BLJud 205
High Courts19 Dec 2014Dismissed
Baijnath Yadav Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 418
High Courts19 Dec 2014
Birju Mahto Vs State of Bihar
Patna High Court · (2015) CriLJ 930
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 101, 32Penal Code, 1860 (IPC) — Section 328, 379