High Courts15 Jan 2015Dismissed
Sunil Kumar Singh Vs State of Bihar
Patna High Court · (2015) 2 DMC 739
Criminal Procedure Code, 1973 (CrPC) - Section 293, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113(B), 113-B, 74
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 687 of 2,660
High Courts15 Jan 2015Dismissed
Divisional Manager, The United India Insurance Co. Ltd. Vs Nabi Hassan
Patna High Court · (2015) 01 PAT CK 0007
Motor Vehicles Act, 1988 - Section 140
High Courts15 Jan 2015Allowed
Kedar Nath Pandey Vs The Magadh University
Patna High Court · (2015) 01 PAT CK 0006
High Courts15 Jan 2015Dismissed
Ram Babu Mehta Vs The Patna University
Patna High Court · (2015) 4 PLJR 419
High Courts14 Jan 2015Disposed Off
Nand Kishor Bharti Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 565
High Courts14 Jan 2015Disposed Off
Ramendra Narain Srivastava Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 343
High Courts14 Jan 2015Disposed off
Uma Shankar Chaturvedi Vs State of Bihar and Others
Patna High Court · (2015) LabIC 1018 : (2015) 3 PLJR 414
Constitution of India, 1950 - Article 14, 16, 309Indian Medicine Central Council Act, 1970 - Section 1(c), 1(e), 1(g), 1(h), 22
High Courts13 Jan 2015Dismissed
Bibi Halima Khatun Vs Mostt. Madina Khatoon
Patna High Court · (2015) 1 BBCJ 354
High Courts13 Jan 2015Dismissed
Nayeemuddin @ Munna @ Nowa @ Md. Nayemuddin Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 347
High Courts13 Jan 2015
Narayan Jha and Others Vs The Lalit Narayan Mithila University and Others
Patna High Court · (2015) 4 PLJR 240
Bihar State Universities Act, 1976 - Section 10(11)
High Courts13 Jan 2015Dismissed
The Union of India and Others Vs Urmila Devi and Others
Patna High Court · (2015) 3 PLJR 98
High Courts13 Jan 2015Allowed
Yasoda Devi Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 203
High Courts13 Jan 2015
Deputy Commissioner, Navodaya Vidyalaya Samiti Vs Pravin Kumar and Others
Patna High Court · (2015) 2 PLJR 150
High Courts13 Jan 2015Allowed
Gauri Shanker Mishra Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) LabIC 1151
High Courts13 Jan 2015Disposed off
Chairman, Bihar Rajya Jal Parishad and Others Vs Ganesh Chandra Prasad and Others
Patna High Court · (2015) 146 FLR 363 : (2015) LabIC 1112 : (2015) 2 LLJ 497 : (2015) LLR 521 : (2015) 2 PLJR 358
High Courts13 Jan 2015Dismissed
Bierndra Kumar Sinha Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0026
High Courts13 Jan 2015Allowed
Umeshwar Kumar Verma Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 120B, 34, 409, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(c)(d), 13(2), 5(2)