High Courts19 Jan 2015Dismissed
Harihar Prasad Singh Vs Collector, Bhagalpur, District Bhagalpur
Patna High Court · (2015) 1 BBCJ 374
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 685 of 2,660
High Courts19 Jan 2015Dismissed
Surajdeo Lal Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 294
Constitution of India, 1950 - Article 226
High Courts19 Jan 2015
Anand Swarup Agrawal Vs State of Bihar
Patna High Court · (2015) 3 PLJR 93
Criminal Procedure Code, 1973 (CrPC) - Section 205, 205(2), 317, 317(1), 482Penal Code, 1860 (IPC) - Section 406, 420
High Courts19 Jan 2015Partly Allowed
State of Bihar Vs Prantosh Kumar Das
Patna High Court · (2015) 01 PAT CK 0053
Penal Code, 1860 (IPC) - Section 24, 242, 354, 376, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)(iii)(x)(xi)
High Courts19 Jan 2015Dismissed
Abdul Manan Mian Vs State of Bihar
Patna High Court · (2015) 2 PLJR 606
Criminal Procedure Code, 1973 (CrPC) - Section 394(2)Penal Code, 1860 (IPC) - Section 323, 324, 34, 452
High Courts19 Jan 2015Partly Allowed
Ram Yatan Prasad Vs The Patna Municipal Corporation
Patna High Court · (2015) 01 PAT CK 0047
High Courts19 Jan 2015Disposed off
Pradip Kumar Mehta Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0046
High Courts19 Jan 2015Allowed
Rakesh Kumar Srivastava Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0045
High Courts19 Jan 2015Dismissed
Mahesh Chandra Agrawal Vs The Bihar State Electricity Board
Patna High Court · (2015) 01 PAT CK 0041
Constitution of India, 1950 - Article 226
High Courts19 Jan 2015Disposed off
Ashok Kumar Yadav Vs The Bar Council of India
Patna High Court · (2015) 01 PAT CK 0040
Advocates Act, 1961 - Section 15, 15(1), 35, 35(1), 36Constitution of India, 1950 - Article 14
High Courts16 Jan 2015Disposed Off
Nirmala Devi Vs B.N. Mandal University
Patna High Court · (2015) 2 BBCJ 560
High Courts16 Jan 2015Dismissed
Narendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 164
Constitution of India, 1950 - Article 226
High Courts16 Jan 2015Dismissed
Alka Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 433
High Courts16 Jan 2015Allowed
State of Bihar and Others Vs Lakshmi Devi and Others
Patna High Court · (2015) 2 PLJR 371
High Courts16 Jan 2015Allowed
Champaran Timber and Allied Product and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 211
Bihar Saw Mills (Regulation) Act, 1990 - Section 7(5), 7(5)(a)
High Courts16 Jan 2015
Union Bank of India and Others Vs Tax Recovery Officer and Others
Patna High Court · (2015) 274 CTR 396 : (2015) 373 ITR 418 : (2015) 232 TAXMAN 613
Income Tax Act, 1961 - Section 226(3), 226(3)(ix), 23(1)(a)
High Courts16 Jan 2015Dismissed
Ramji Chauhan Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0034
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 323, 34, 341, 379, 384Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts16 Jan 2015Dismissed
Binay Kumar Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0027