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Patna High Court judgments

53,186 judgments · page 684 of 2,660

High Courts21 Jan 2015Allowed

Ganesh Jha Vs State of Bihar

Patna High Court · (2015) 01 PAT CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143, 148, 149, 307
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High Courts20 Jan 2015Dismissed

Umesh Prasad and Others Vs State of Bihar

Patna High Court · (2015) 3 CCR 223 : (2015) 2 DMC 565 : (2015) 2 PLJR 619

Criminal Procedure Code, 1973 (CrPC) - Section 313, 315Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113B
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High Courts20 Jan 2015Dismissed

Aslam Vs State of Bihar

Patna High Court · (2015) 01 PAT CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 154(1), 154(3), 156(3), 190, 200
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High Courts20 Jan 2015Dismissed

Sanjeev Kumar Vs State of Bihar

Patna High Court · (2015) 01 PAT CK 0048

Bihar and Orissa Excise Act, 1915 - Section 47ABihar Control of Crimes Act, 1981 - Section 12, 12(1), 12(2), 22, 3National Security Act, 1980 - Section 3(3)
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