High Courts23 Jan 2015Disposed off
Sudha Devi Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0021
Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 34, 364
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 683 of 2,660
High Courts23 Jan 2015Dismissed
Ram Prawesh Sharma Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 105, 118Penal Code, 1860 (IPC) - Section 100, 101, 102, 102, 103
High Courts23 Jan 2015Disposed off
Oriental Insurance Company Vs Awdhesh Singh
Patna High Court · (2015) 01 PAT CK 0010
High Courts22 Jan 2015Dismissed
Jeevan Kumar Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2015) 3 PLJR 902
Constitution of India, 1950 - Article 14
High Courts22 Jan 2015Allowed
Amar Nath Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 206
High Courts22 Jan 2015Dismissed
Bihar State Aids Control Society Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 765
High Courts22 Jan 2015Allowed
Abdul Raqeeb Alam Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 764
High Courts22 Jan 2015Allowed
Upendra Sharma and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 57
Penal Code, 1860 (IPC) - Section 302
High Courts22 Jan 2015Dismissed
The Union of India and Others Vs Siya Devi and Others
Patna High Court · (2015) 3 PLJR 297
High Courts22 Jan 2015Allowed
Mubark Hussain Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 120
High Courts22 Jan 2015Dismissed
Vinay Kumar Singh Vs Sabita Devi
Patna High Court · AIR 2015 Patna 136 : (2015) 3 DMC 365
Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 379
High Courts22 Jan 2015
Vinay Kumar Singh Vs State of Bihar and Others
Patna High Court · (2015) 2 DMC 335
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 307, 323, 34, 342, 379
High Courts22 Jan 2015
Sharma Saw Mill and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 208
Bihar Saw Mills (Regulation) Act, 1990 - Section 12, 7(5)(a)
High Courts22 Jan 2015Dismissed
Mithilesh Yadav Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0064
High Courts21 Jan 2015Dismissed
Ramsewak Mahto Vs State of Bihar
Patna High Court · (2015) 1 BLJud 290
High Courts21 Jan 2015Allowed
Balakant Prasad Singh Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 426 : (2015) 2 BLJud 1
High Courts21 Jan 2015Disposed off
Jagarnath Das and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 209
Criminal Procedure Code, 1973 (CrPC) - Section 107, 144, 145, 145, 146Limitation Act, 1963 - Section 5