COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 682 of 2,660

High Courts27 Jan 2015Allowed

Bipin Tiwari and Others Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 387

Bihar Agriculture Land (Conversion for Non-agriculture Purposes) Act, 2010 - Section 1(1), 1(2), 1(3), 10, 11Bihar and Orissa General Clauses Act, 1917 - Section 4(36)Bihar Tenancy Act, 1885 - Section 23(2)

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High Courts27 Jan 2015Allowed

Bauelal Jha Vs The State of Bihar

Patna High Court · (2015) 3 PLJR 103

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302

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High Courts27 Jan 2015Allowed

The Union of India and Others Vs Om Prakash Srivastava and Others

Patna High Court · (2015) 2 PLJR 306

Constitution of India, 1950 - Article 226

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High Courts27 Jan 2015

Pushpa Kumari Vs The State of Bihar and Others

Patna High Court · (2015) 2 PLJR 8

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High Courts27 Jan 2015Disposed off

Madhu Sinha Vs State of Bihar and Others

Patna High Court · (2015) 1 PLJR 956

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High Courts27 Jan 2015Dismissed

New Tirupati Travels Vs State of Bihar

Patna High Court · (2015) 1 PLJR 952

Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226

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High Courts27 Jan 2015Dismissed

State of Bihar Vs Pushpa Sinha

Patna High Court · (2015) 01 PAT CK 0024

Constitution of India, 1950 - Article 226

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High Courts27 Jan 2015Dismissed

Abdul Latif Vs State of Bihar

Patna High Court · (2015) 01 PAT CK 0020

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 173, 190, 200Penal Code, 1860 (IPC) - Section 120(B), 201, 279, 302, 304A

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High Courts27 Jan 2015Allowed