High Courts03 Feb 2015Disposed off
Anu Rani Vs The Union of India and Others
Patna High Court · (2015) 02 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 680 of 2,660
High Courts02 Feb 2015Dismissed
Syed Manazir Ahsan Vs State of Bihar
Patna High Court · (2015) 1 BLJud 296
High Courts02 Feb 2015Disposed Off
Jaggan Mandal Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 75 : (2015) 1 BLJud 297
High Courts02 Feb 2015Disposed Off
Ashok Kumar Singhi Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 136 : (2015) 2 BLJud 39
High Courts02 Feb 2015Dismissed
Rohini Ranjana Vs State of Bihar
Patna High Court · (2015) 1 BLJud 295
High Courts02 Feb 2015Allowed
Trilok Kumar Vs B.N. Mandal University, Madhepura
Patna High Court · (2015) 1 BBCJ 361
High Courts02 Feb 2015Disposed Off
Riva Jha @ Smt. Ribha Jha Vs State of Bihar
Patna High Court · (2015) 1 BLJud 307
High Courts02 Feb 2015Dismissed
Satyadeo Singh Vs The Union of India
Patna High Court · (2015) 2 PLJR 701
Railway Claims Tribunal Act, 1987 - Section 16, 23
High Courts02 Feb 2015Dismissed
Manorma Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 658
High Courts02 Feb 2015
Bhupesh Kumar Sikshan Evam Vikas Sansthan Vs Director General of Income Tax
Patna High Court · (2015) 279 CTR 308 : (2015) 379 ITR 45 : (2015) 231 TAXMAN 637
Income Tax Act, 1961 - Section 10(23C), 10(23C)(iv), 10(23C)(vi), 132
High Courts02 Feb 2015Disposed off
Manoj Kumar Singh Vs The Bihar Legislative Council and Others
Patna High Court · AIR 2015 Patna 62 : (2015) 1 PLJR 950
Constitution of India, 1950 - Article 190, 190(3)(b)
High Courts02 Feb 2015Allowed
Mahanth Ram Vs State of Bihar
Patna High Court · (2015) 1 PLJR 966
Penal Code, 1860 (IPC) - Section 302, 323
High Courts02 Feb 2015
Goverdhan Prasad Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0027
High Courts02 Feb 2015Disposed off
Ashok Kumar Singhi Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0026
Bihar Tenancy Act, 1885 - Section 106
High Courts02 Feb 2015Dismissed
Anil Kumar Vs Vijay Tiwari
Patna High Court · (2015) 2 PLJR 698
Motor Vehicles Act, 1988 - Section 166, 173
High Courts02 Feb 2015Allowed
Trilok Kumar and Others Vs B.N. Mandal University and Others
Patna High Court · (2015) 02 PAT CK 0023
High Courts30 Jan 2015Allowed
Wazul Haque Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 138 : (2015) 2 BLJud 262