High Courts30 Jan 2015Allowed
Sitaram Paswan Vs The Principal Secretary-cum-Chairman of Bihar Industrial Area Development Authority and Others
Patna High Court · (2015) 2 PLJR 668
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 681 of 2,660
High Courts30 Jan 2015Dismissed
Ajay Kumar Sharma Vs The Union of India
Patna High Court · (2015) 01 PAT CK 0073
High Courts30 Jan 2015Dismissed
Jai Prakash Gupta and Others Vs The New India Assurance Co. Ltd. and Others
Patna High Court · (2015) 01 PAT CK 0072
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 6-A, Order 20 Rule 7, Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 3ALimitation Act, 1963 - Section 12
High Courts30 Jan 2015Allowed
Raj Lal Sah Vs State of Bihar and Others
Patna High Court · (2015) 01 PAT CK 0069
High Courts30 Jan 2015
Narendra Mishra Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 69 : (2015) 3 ESC 1540 : (2015) 1 PLJR 650
Bihar Municipal Act, 2007 - Section 36, 36(7), 41Constitution of India, 1950 - Article 136, 14, 226, 227, 323-A
High Courts29 Jan 2015
Gautam Pathak Vs The Principal Secretary-cum-Chairman of Bihar Industrial Area Development Authority and Others
Patna High Court · (2015) 2 PLJR 670
High Courts29 Jan 2015Dismissed
Bhola Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 308
High Courts29 Jan 2015Allowed
Dinesh Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 206
High Courts29 Jan 2015
Union of India and Others Vs Uma Devi and Others
Patna High Court · (2015) 1 PLJR 945
Constitution of India, 1950 - Article 14, 16, 309
High Courts29 Jan 2015Partly Allowed
Shiv Shankar Sah Vs State of Bihar
Patna High Court · (2015) 01 PAT CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 337
High Courts29 Jan 2015Allowed
Anil Kumar Rai Vs State of Bihar and Others
Patna High Court · AIR 2015 Patna 63 : (2015) 2 PLJR 364
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Allowed
Arun Kumar Baranwal Vs The Union of India and Others
Patna High Court · (2015) 4 PLJR 650
High Courts29 Jan 2015Disposed off
Girdhar Gopal Vs The National Institute of Technology and Others
Patna High Court · (2015) 01 PAT CK 0067
Constitution of India, 1950 - Article 226
High Courts29 Jan 2015Disposed off
Vinod Das Vs State of Bihar and Others
Patna High Court · (2015) 01 PAT CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 144Land Acquisition Act, 1894 - Section 11, 12(2), 18, 30, 4
High Courts28 Jan 2015Disposed Off
Pradeep Kumar Mandal Vs Baijnath Kumar Paswan
Patna High Court · (2015) 2 BLJud 18
High Courts28 Jan 2015Disposed off
Jai Kant Singh and Others Vs Ram Subhag Singh Kushwaha
Patna High Court · (2015) 1 PLJR 964
High Courts28 Jan 2015Disposed off
Chandrakant Kumar Anil Vs The Union of India and Others
Patna High Court · (2015) 1 PLJR 960
Constitution of India, 1950 - Article 311(1), 311(2)
High Courts27 Jan 2015Allowed
Md. Mustaqueem Khan Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 424
High Courts27 Jan 2015Allowed
Surendra Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 774
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 10, 11, 13, 26-A, 3