High Courts10 Feb 2015Disposed off
The Vice Chancellor, Tilka Manjhi Bhagalpur University and Others Vs Hari Shankar Prasad Singh and Others
Patna High Court · (2015) 3 PLJR 191
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 678 of 2,660
High Courts10 Feb 2015Dismissed
Sushila Kumari Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 571
Limitation Act, 1963 - Section 5
High Courts10 Feb 2015Dismissed
Jay Kumar Paswan Vs The Union of India and Others
Patna High Court · (2015) 2 PLJR 375
Limitation Act, 1963 - Section 5
High Courts10 Feb 2015Allowed
Tej Narayan Rai and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 235
Land Acquisition Act, 1894 - Section 11, 4, 4(1), 5-ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(1), 24(2)
High Courts10 Feb 2015Allowed
Dharamdew Chaudhary Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 246
High Courts10 Feb 2015Allowed
Sunil Kumar Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 939
Constitution of India, 1950 - Article 14
High Courts10 Feb 2015
Bhim Gosain Vs Shankar Gosain and Others
Patna High Court · (2015) 02 PAT CK 0005
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25
High Courts10 Feb 2015Allowed
Surya Nath Bhagat Vs The Collector and Others
Patna High Court · (2015) 02 PAT CK 0004
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 263, 276
High Courts10 Feb 2015Dismissed
Mostt. Hiramani Devi and Others Vs Gopal Prasad Shah and Others
Patna High Court · (2015) 02 PAT CK 0002
High Courts10 Feb 2015Dismissed
Satish Chandra Thakur and Others Vs Shyman Sunder Tibrewal and Others
Patna High Court · (2015) 02 PAT CK 0001
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4
High Courts09 Feb 2015Allowed
Mustafa Ansari and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 926
Industrial Disputes Act, 1947 - Section 9-A
High Courts09 Feb 2015Dismissed
Iqbal Ahmad Saba Vs State of Bihar and Others
Patna High Court · (2015) 1 PLJR 942
High Courts09 Feb 2015Allowed
Munna Pandey and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 324, 34
High Courts09 Feb 2015
JMG Steel Pvt. Ltd. Vs The Bank of India and Others
Patna High Court · (2015) 02 PAT CK 0032
High Courts09 Feb 2015Allowed
Bhairab Lall Rai and Others Vs State of Bihar
Patna High Court · (2015) 2 PLJR 695
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 307, 379, 448, 504
High Courts09 Feb 2015Allowed
Niwas Choubey Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 376
High Courts09 Feb 2015Dismissed
Sanjeet Kumar Sharma Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 41Penal Code, 1860 (IPC) - Section 120-B, 173(2), 465, 467, 468
High Courts06 Feb 2015Dismissed
Afira Bano Vs Basir Alam
Patna High Court · (2015) 2 BBCJ 79 : (2015) 2 BLJud 2
High Courts06 Feb 2015Dismissed
Rameshwar Prasad Vs The Zonal Manager, Bank of India and Others
Patna High Court · (2015) 2 PLJR 917
Constitution of India, 1950 - Article 12