High Courts16 Feb 2015
Kishori Chouhan and Others Vs State of Bihar
Patna High Court · (2015) 3 Crimes 60
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 676 of 2,660
High Courts16 Feb 2015Dismissed
Rukhsana Khatoon Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 378(4)Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 379, 498A
High Courts16 Feb 2015Allowed
Sudhir Singh and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0022
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 379
High Courts16 Feb 2015Allowed
Manoj Kumar Bharti Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0021
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts16 Feb 2015Allowed
Khaltu Choudhary and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0020
Penal Code, 1860 (IPC) - Section 302, 34, 436
High Courts16 Feb 2015Allowed
Basudeo Rai and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 148, 149, 307
High Courts13 Feb 2015Dismissed
Shibatosh Dutta Vs The Uttar Bihar Gramin Bank and Others
Patna High Court · (2015) 3 PLJR 896
High Courts13 Feb 2015
Uday Pratap Tiwary Vs Mosmat Janaki Kuer and Others
Patna High Court · (2015) 4 PLJR 100
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 19(b)
High Courts13 Feb 2015Dismissed
State of Bihar Vs Suresh Singh
Patna High Court · (2015) CriLJ 2698 : (2016) 1 Crimes 305
Criminal Procedure Code, 1973 (CrPC) - Section 378(ii)Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts13 Feb 2015Allowed
Masiha Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 217
High Courts13 Feb 2015Allowed
Raj Kumar and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0018
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 101, 105, 32, 32(1)
High Courts13 Feb 2015Allowed
Banaras Prasad and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0017
High Courts12 Feb 2015Disposed Off
Rajdeo Prasad Verma Vs State of Bihar
Patna High Court · (2015) 1 BLJud 332
High Courts12 Feb 2015Allowed
Kailash Koiry and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 130
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34
High Courts12 Feb 2015Allowed
Bhorik Pasi Vs Bhagan Pasi
Patna High Court · AIR 2015 Patna 137
Succession Act, 1925 - Section 280, 281
High Courts12 Feb 2015Allowed
Dilip Kumar Mandal Vs The Union of India and Others
Patna High Court · (2015) 145 FLR 586 : (2015) 1 LLJ 728 : (2015) 3 LLN 262 : (2015) LLR 524
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 12(4), 2(oo), 2(oo)(bb), 2(s)
High Courts11 Feb 2015Dismissed
Krishna Murari Mishra Vs State of Bihar
Patna High Court · (2015) 1 BBCJ 597
High Courts11 Feb 2015Dismissed
Bijay Kumar Sharma Vs Neelu Devi
Patna High Court · (2015) 1 BBCJ 604
High Courts11 Feb 2015Allowed
State of Bihar Vs Shrawan Kumar Thapa
Patna High Court · (2015) 1 BBCJ 612 : (2015) 2 BLJud 48
High Courts11 Feb 2015
Deepa Prasad Vs Bihar State Financial Corporation and Others
Patna High Court · (2015) 2 PLJR 666
Constitution of India, 1950 - Article 226