High Courts19 Feb 2015Allowed
Shiv Kumar Sahni and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 214
Penal Code, 1860 (IPC) - Section 323, 34, 379, 504
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 675 of 2,660
High Courts19 Feb 2015
Most. Lila Devi and Others Vs The Union of India
Patna High Court · (2015) 02 PAT CK 0047
High Courts19 Feb 2015
Indra Kumar and Others Vs Ram Pyari Devi and Others
Patna High Court · (2015) 02 PAT CK 0046
Succession Act, 1925 - Section 63
High Courts19 Feb 2015Allowed
Shiv Sai Metal Products Pvt. Ltd. Vs The Bihar State Power Holding Company Ltd. and Others
Patna High Court · (2015) 2 PLJR 222
Electricity Act, 2003 - Section 126
High Courts19 Feb 2015Dismissed
Sri Kamta Sakhi Math and Mahabir Asthan and Others Vs State of Bihar and Others
Patna High Court · (2015) 2 PLJR 672
Bihar Public Land Encroachment Act, 1956 - Section 3Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 107, 144
High Courts19 Feb 2015Dismissed
State of Bihar and Others Vs Saket Bihari Sharma
Patna High Court · (2015) 3 PLJR 228
Constitution of India, 1950 - Article 309
High Courts19 Feb 2015Dismissed
Nilam Kumari Daughter Vs Gita Kumari and Others
Patna High Court · (2015) 02 PAT CK 0039
Constitution of India, 1950 - Article 226
High Courts19 Feb 2015Dismissed
Dharmendra Kumar Vs The Zonal Manager Corporation Bank and Others
Patna High Court · (2015) 02 PAT CK 0036
High Courts18 Feb 2015Allowed
Anwar Alam Vs The State of Bihar
Patna High Court · (2015) 4 PLJR 432
Criminal Procedure Code, 1973 (CrPC) - Section 235, 313Evidence Act, 1872 - Section 24, 25, 26, 27, 28
High Courts18 Feb 2015Disposed off
Ajay Prasad Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 679
High Courts18 Feb 2015
Multi Engg. and Scientific Corpn. Vs Bihar State Electricity Board
Patna High Court · (2015) 39 STR 414
Finance Act, 1994 - Section 65, 65(105)(zzzza), 66, 68, 69Sales of Goods Act, 1930 - Section 64A
High Courts18 Feb 2015
Neeraj Kumar Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 205
High Courts18 Feb 2015Dismissed
Surendra Roy and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 254
Bihar Tenancy Act, 1885 - Section 48-E, 48-E(3), 48-E(4)
High Courts18 Feb 2015Allowed
Sanjeev Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0041
Penal Code, 1860 (IPC) - Section 269, 34, 431
High Courts18 Feb 2015Dismissed
Bihar State Electricity Board and Others Vs Shanta Mani Hand Made Paper Industries and Others
Patna High Court · (2015) 02 PAT CK 0038
High Courts18 Feb 2015Disposed off
Hasin Akhtar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0037
Constitution of India, 1950 - Article 226, 309
High Courts18 Feb 2015Dismissed
Ramesh Kumar and Others Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0035
High Courts18 Feb 2015Dismissed
Laxmi Narain Shahi Vs Usha Kiran and Others
Patna High Court · (2015) 02 PAT CK 0034
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115Constitution of India, 1950 - Article 226Hindu Succession Act, 1956 - Section 6
High Courts16 Feb 2015Allowed
Central Bank of India and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 560
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 - Section 5, 6, 8, 8(1)(C), 8(i)(c)Civil Procedure Code, 1908 (CPC) - Section 115
High Courts16 Feb 2015Allowed
Birendra Singh and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 232
Bihar Tenancy Act, 1885 - Section 48-E, 48-E(2), 48-E(3), 48-E(4), 48-E(7)Constitution of India, 1950 - Article 226