COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 673 of 2,660

High Courts02 Mar 2015Allowed

Satya Narayan Mandal and Others Vs State of Bihar

Patna High Court · (2015) 3 DMC 811

Criminal Procedure Code, 1973 (CrPC) - Section 16(3), 207, 293, 313Dowry Prohibition Act, 1961 - Section 2Evidence Act, 1872 - Section 113B

High Courts02 Mar 2015Dismissed

Arun Kumar Vs State of Bihar and Others

Patna High Court · (2015) 03 PAT CK 0002

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 154(3), 156(3), 190

High Courts02 Mar 2015Dismissed

Rajesh Kumar Vs State of Bihar and Others

Patna High Court · (2015) 03 PAT CK 0001

Constitution of India, 1950 - Article 226, 227Penal Code, 1860 (IPC) - Section 363, 366A

High Courts27 Feb 2015Dismissed

Prof. (Dr.) Arun Kumar Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 187

High Courts27 Feb 2015Allowed

Mithila Autos Vs The State of Bihar and Others

Patna High Court · (2015) 2 PLJR 241

Electricity Act, 2003 - Section 126(3)

High Courts27 Feb 2015Allowed

State of Bihar and Others Vs Kundan Prasad Sinha

Patna High Court · (2015) 02 PAT CK 0059

Constitution of India, 1950 - Article 226

High Courts27 Feb 2015Dismissed

Murshid Alam Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0058

Constitution of India, 1950 - Article 14, 16

High Courts27 Feb 2015Dismissed

Padmasha Jha Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0056

High Courts27 Feb 2015Dismissed

Arun Kumar Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0055

High Courts26 Feb 2015Dismissed

United India Insurance Company Ltd. Vs Sumitra Devi

Patna High Court · (2015) 2 BBCJ 117

High Courts26 Feb 2015Disposed Off

Raj Kumar Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 116

High Courts26 Feb 2015Disposed Off

Renu Devi Vs Shri Rajesh Kumar

Patna High Court · (2015) 2 BBCJ 118

High Courts26 Feb 2015Allowed

Gangotri Electrocastings Ltd. Vs The Bihar State Electricity Board and Others

Patna High Court · (2015) 4 PLJR 9

Electricity Act, 2003 - Section 126, 126(3)

High Courts26 Feb 2015Dismissed

Rajendra Harijan Vs The State Bank of India and Others

Patna High Court · (2015) 4 PLJR 345

Constitution of India, 1950 - Article 14

High Courts26 Feb 2015Allowed

Kavita Kumari Vs The State of Bihar and Others

Patna High Court · (2015) 3 PLJR 274

Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 323, 34, 379, 384, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 10, 3, 4, 5, 6

High Courts26 Feb 2015Allowed

Ram Swaroop Murmu Vs State of Bihar

Patna High Court · (2015) 3 PLJR 167

Criminal Procedure Code, 1973 (CrPC) - Section 313(1)(b)Penal Code, 1860 (IPC) - Section 201, 302, 34, 364

High Courts26 Feb 2015Allowed

Shree Shankar Co-operative Cold Storage Samiti Ltd. Vs Bihar State

Patna High Court · AIR 2015 Patna 114

Electricity Act, 2003 - Section 126, 135, 138

High Courts26 Feb 2015Disposed off

Raj Kumar and Others Vs State of Bihar and Others

Patna High Court · (2015) 02 PAT CK 0054

High Courts26 Feb 2015Dismissed

United India Insurance Company Ltd. Vs Sumitra Devi and Others

Patna High Court · (2015) 02 PAT CK 0053

High Courts24 Feb 2015Dismissed

Bharti Devi Vs State of Bihar

Patna High Court · (2015) 2 BBCJ 115 : (2015) 2 BLJud 34