High Courts10 Mar 2015Disposed Off
State of Bihar Vs Dr. Nageshwar Prasad Singh
Patna High Court · (2015) 2 BBCJ 237 : (2015) 2 BLJud 131
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 672 of 2,660
High Courts10 Mar 2015Allowed
Northern Railway Vs Kaushal Kumar Biswas
Patna High Court · (2015) 2 PLJR 557
High Courts10 Mar 2015Partly Allowed
Dig Vijay Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 545
High Courts10 Mar 2015Dismissed
United India Insurance Company Ltd. Vs Krishna Devi and Others
Patna High Court · (2015) 03 PAT CK 0008
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts10 Mar 2015Allowed
State of Bihar and Others Vs Nageshwar Prasad Singh
Patna High Court · (2015) 03 PAT CK 0007
Civil Procedure Code, 1908 (CPC) - Section 80
High Courts10 Mar 2015Dismissed
Lalit Kishore Prasad Srivastava and Others Vs The C.B.I. and Others
Patna High Court · (2015) 4 CCR 87 : (2015) CriLJ 2435
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313, 394(2)Evidence Act, 1872 - Section 47, 73
High Courts09 Mar 2015Disposed Off
Kunwar Jai Singh Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 223
High Courts09 Mar 2015Allowed
Israil and Others Vs The State of Bihar and Others
Patna High Court · (2015) 3 PLJR 911
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 120-B, 376, 406, 419, 420
High Courts09 Mar 2015Allowed
Sheodeo Sahu Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 214
Criminal Procedure Code, 1973 (CrPC) - Section 227, 228, 239, 240Indian Medical Council Act, 1956 - Section 15(2)(b)Penal Code, 1860 (IPC) - Section 420
High Courts09 Mar 2015Disposed off
Islahul Muselmin Committee and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 559
High Courts09 Mar 2015Allowed
Sushil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 549
Arms Act, 1959 - Section 13, 14
High Courts09 Mar 2015
Lakshmi Prasad Yadav and Others Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 528
High Courts09 Mar 2015Allowed
Dinesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (2015) 03 PAT CK 0005
High Courts04 Mar 2015Disposed Off
Union of India Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 381
High Courts04 Mar 2015Dismissed
Noor Alam Vs State of Bihar and Others
Patna High Court · (2015) 3 DMC 561
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 126, 127, 127(3)(b), 128Muslim Women (Protection of Rights on Divorce) Act, 1986 - Section 3, 3(1)(a), 4, 5
High Courts04 Mar 2015Disposed off
Gauri Shankar Roy and Others Vs The State of Bihar
Patna High Court · (2015) 3 PLJR 618
Criminal Procedure Code, 1973 (CrPC) - Section 169, 170, 170(1), 365, 41Penal Code, 1860 (IPC) - Section 353, 379, 468
High Courts04 Mar 2015Allowed
Aglowmed Limited Vs The Official Liquidator and Others
Patna High Court · (2015) 192 CompCas 340 : (2015) 2 PLJR 579
Companies Act, 1956 - Section 433(e), 483
High Courts03 Mar 2015
Aisha Begam and Others Vs Shahnaz Begam and Others
Patna High Court · (2015) 3 PLJR 562
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1), Order 41 Rule 27(1)(a)(aa), Order 41 Rule 27(1)(b), Order 41 Rule 27(a)(aa)Evidence Act, 1872 - Section 165
High Courts03 Mar 2015Dismissed
Panchanan Sharma and Others Vs State of Bihar
Patna High Court · (2015) 3 PLJR 149
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 227, 239, 240, 244Penal Code, 1860 (IPC) - Section 120B, 34, 406, 409, 420