High Courts24 Feb 2015Dismissed
Smt. Sudama Devi Vs Birendra Prasad
Patna High Court · (2015) 2 BBCJ 278
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 674 of 2,660
High Courts24 Feb 2015
Pinax Steel Industries Pvt. Ltd. Vs Union of India
Patna High Court · (2015) 323 ELT 747
High Courts24 Feb 2015Allowed
Sudama Devi Vs Birendra Prasad and Others
Patna High Court · (2015) 02 PAT CK 0051
Specific Relief Act, 1963 - Section 16, 16(c)
High Courts23 Feb 2015Disposed Off
Md. Sahabbudin Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 101 : (2015) 2 BLJud 41
High Courts23 Feb 2015Dismissed
Tribhuwan Kumar Yadav Vs Union of India
Patna High Court · (2015) 2 BBCJ 114
High Courts23 Feb 2015Dismissed
Binod Kumar Gupta Vs Union of India
Patna High Court · (2015) 2 BBCJ 81
High Courts23 Feb 2015Disposed off
Shahood Alam Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 680
High Courts23 Feb 2015Disposed off
Satyendra Yadav Vs The State of Bihar and Others
Patna High Court · (2015) 2 PLJR 676
High Courts23 Feb 2015
Milith Karv Engineering and Trading Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · (2015) 51 GST 795 : (2015) 80 VST 154
High Courts23 Feb 2015Dismissed
Nirmala Devi Vs State of Bihar and Ors
Patna High Court · (2015) 2 LLJ 78
Constitution of India, 1950 - Article 14, 16
High Courts23 Feb 2015Dismissed
Ram Swaroop Prasad and Others Vs The Bihar State Electricity Board and Others
Patna High Court · (2015) 2 PLJR 251
Constitution of India, 1950 - Article 14, 16
High Courts20 Feb 2015Disposed Off
Bakshi Pankaj Kumar Sinha Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 285
High Courts20 Feb 2015
Bakshi Pankaj Kumar Sinha and Others Vs State of Bihar
Patna High Court · (2015) 02 PAT CK 0048
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 223, 31, 313, 353, 354Penal Code, 1860 (IPC) - Section 117, 120(B), 125, 138, 145
High Courts20 Feb 2015Disposed off
Chandra Deo Singh Vs State of Bihar and Others
Patna High Court · (2015) 02 PAT CK 0043
High Courts20 Feb 2015Allowed
Abid Hussain Vs Asim Hussain and Others
Patna High Court · (2016) 1 PLJR 38
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 1, Order 12 Rule 12, Order 12 Rule 2, Order 12 Rule 2A, Order 12 Rule 3Evidence Act, 1872 - Section 58
High Courts19 Feb 2015Dismissed
Gulab Chandra Mishra Vs State of Bihar
Patna High Court · (2015) 2 BBCJ 253
High Courts19 Feb 2015
Sanjay Kumar Ranjan and Others Vs The Bihar Staff Selection Commission and Others
Patna High Court · (2015) 4 PLJR 67
Constitution of India, 1950 - Article 14Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 472
High Courts19 Feb 2015Partly Allowed
Akhilesh Pandey Vs Veer Kunwar Singh University and Others
Patna High Court · (2015) 3 PLJR 447